Tribunals and Commissions24 Sept 2021Dismissed
Arihant Shivank Infra Projects Limited Vs Renu Maheshwari
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0059
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2021
286 judgments · page 10 of 15
Tribunals and Commissions24 Sept 2021Dismissed
Bhawar Lal Vs General Manager, State Bank Of India & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions24 Sept 2021Dismissed
Mahatma Gandhi Housing Society Ltd Vs Girijadevi & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Sept 2021Dismissed
Runwal Developers Pvt. Ltd. & 4 Ors Vs Amit Maniklal Bhandari & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0053
Consumer Protection Act, 2019 — Section 72, 73
Tribunals and Commissions23 Sept 2021
Bhavya Construction & Developers Vs Virendra Pratap Singh S/O. Heera Lal Singh
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0060
Tribunals and Commissions22 Sept 2021Allowed
Sunil Monga & 2 Ors Vs Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0043
Tribunals and Commissions22 Sept 2021Dismissed
SBI General Insurance Company Limited Vs M/s. Balaji Enterprises
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0042
Consumer Protection Act, 2019 — Section 51(1)
Tribunals and Commissions22 Sept 2021
Paras Jain Vs Amazon Seller Services Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 12(1)(c), 14(1)(d)
Tribunals and Commissions22 Sept 2021Allowed
Eastman Exports Global Clothing Private Limited Vs ECGC Limited & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0026
Tribunals and Commissions21 Sept 2021
M/s. Kataria Automiles Vs Prabodhkant Damodaras Pandya & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(f), 13(1)(g)21(b)
Tribunals and Commissions21 Sept 2021Partly Allowed
Aashna Roy Vs Yogesh Deveshwar & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 12, 21Evidence Act, 1872 — Section 65B
Tribunals and Commissions21 Sept 2021Allowed
M/S. Anjaneya Jewellery Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 12(1)(a), 13
Tribunals and Commissions21 Sept 2021Allowed
Sivarama Sarma Jonnalagadda & Anr Vs M/s Maruthi Corporation Limited & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions21 Sept 2021Allowed
Ammani Dasari & Anr Vs M/s. Maruthi Vanyavrudhi Limited & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions21 Sept 2021Dismissed
Giridhar Sampat Lanjewar Proprietor, M/s. Santosh Rice Mill, R/o. Shivaji Nagar, Tumsar, District-Bhandara (M.S) Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0033
Tribunals and Commissions21 Sept 2021Dismissed
Head Of Dehradun Circle & Anr Vs Ld. Col. (Retd.) Rakesh Bansal S/o. Sh. Ms Bansal, (Senior Citizen)
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0032
Contract Act, 1872 — Section 72
Tribunals and Commissions21 Sept 2021Dismissed
Nakoda Machinery Pvt. Ltd Vs John Crasta & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions20 Sept 2021
Jaiprakash Associates Ltd Vs Avtar Singh Vinayak
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0047
Insolvency And Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions20 Sept 2021Dismissed
Muthoot Finance Pvt. Ltd. & Anr Vs Preenu Zachariah & Anr
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0037
Indian Penal Code, 1860 — Section 20(b), 34, 406, 408, 420
Tribunals and Commissions20 Sept 2021Disposed Of
Parul Shali Vs Greater Noida Development Authority
National Consumer Disputes Redressal Commission · (2021) 09 NCDRC CK 0036