Tribunals and Commissions27 Dec 2006Revision allowed
Meenakshi Sharma Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 1 CPJ 347
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2006
788 judgments · page 1 of 40
Tribunals and Commissions27 Dec 2006Appeal allowed
HIRA CONSTRUCTION Vs ASHOK BALKRISHNA JAITPAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 307
Tribunals and Commissions26 Dec 2006Revision Petition allowed
LOVELY AUTOS Vs HARMESH LAL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 312 : 2007 1 CPR 318
Tribunals and Commissions20 Dec 2006Appeal allowed
ANANT NAGOJI NAVAGEKAR Vs MADHYAMIK VIDYALAYA JAMBOTI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 305
Tribunals and Commissions19 Dec 2006Appeal dismissed
COX And KINGS (INDIA) (P) LTD. Vs TEJ NARAIN SHARMA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 414
Tribunals and Commissions19 Dec 2006Revision Petition dismissed
B. NARSIMHA Vs SYED MAHBOOB
National Consumer Disputes Redressal Commission · 2007 1 CPJ 310
Tribunals and Commissions19 Dec 2006Revision Petition dismissed
LIC OF INDIA Vs TEJALBEN KANANBHAI PATEL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 275 : 2007 1 CPR 249
Tribunals and Commissions19 Dec 2006Revision Petition allowed
South Central Railway Vs MULLAPUDI PHANI RAJESH
National Consumer Disputes Redressal Commission · 2007 1 CPJ 217
Tribunals and Commissions18 Dec 2006Revision Petition allowed
Oriental Insurance Company Ltd. Vs K. ANANDAM
National Consumer Disputes Redressal Commission · 2007 3 CPJ 450
Tribunals and Commissions18 Dec 2006Revision Petition dismissed
POST OFFICE, ALIPUR Vs RUBI
National Consumer Disputes Redressal Commission · 2007 1 CLT 663 : 2007 1 CPJ 219 : 2007 1 CPR 266
Tribunals and Commissions18 Dec 2006Revision Petition dismissed
SHIPRA ESTATE (P) LTD. Vs NARENDER NARAIN RAI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 279 : 2007 1 CPR 270
Tribunals and Commissions18 Dec 2006Revision Petition disposed of
Rajasthan Housing Board Vs PRAMOD SHANKAR PAREEKH
National Consumer Disputes Redressal Commission · 2007 1 CPJ 271
Tribunals and Commissions18 Dec 2006Revision Petition dismissed
NARENDRA K. SODHI Vs MOHAN B. SAWANT
National Consumer Disputes Redressal Commission · 2007 1 CPJ 241 : 2007 1 CPR 220
Tribunals and Commissions18 Dec 2006Revision Petition dismissed
NATIONAL SAVINGS, BHOPAL Vs PREM AGGARWAL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 309
Tribunals and Commissions15 Dec 2006Revision Petition partly allowed
Jodhpur Vidyut Vitran Nigam Ltd. Vs RAMESHWAR PRASAD VAISHNAV
National Consumer Disputes Redressal Commission · 2007 2 CPJ 280
Tribunals and Commissions14 Dec 2006Revision Petition dismissed
Rajasthan Housing Board Vs RAN KAUSHAL SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 250
Tribunals and Commissions14 Dec 2006Revision Petition disposed of
GHAZIABAD DEVELOPMENT AUTHORITY Vs Pradeep Kumar
National Consumer Disputes Redressal Commission · 2007 1 CPR 510 : 2007 2 CPJ 254
Tribunals and Commissions13 Dec 2006Petitions disposed of
Registrar of Co-operative Societies Vs Tamil Nadu Consumer Protection Council, Trichy
National Consumer Disputes Redressal Commission · 2007 1 CPR 182
Tribunals and Commissions13 Dec 2006Revision Petition dismissed
RPG ITOCHU FINANCE LTD. Vs Ramesh Chand
National Consumer Disputes Redressal Commission · 2007 2 CPJ 325
Tribunals and Commissions13 Dec 2006Appeals disposed of
NEHRU HOSPITAL Vs BHIWANI DUTT
National Consumer Disputes Redressal Commission · 2007 1 CPJ 294 : 2007 1 CPR 104