COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2006

788 judgments · page 40 of 40

Tribunals and Commissions04 Jan 2006Appeal allowed

RAJINDER PRASAD Vs ANSAL PROPERTIES(P) LTD.

National Consumer Disputes Redressal Commission · 2005 3 UC 1604 : 2006 1 CLT 479 : 2006 1 CPC 461 : 2006 1 CPJ 127 : 2006 1 CPR 144 : 2006 1 CPR 388

Tribunals and Commissions04 Jan 2006

National Consumer Disputes Redressal Commission · 2006 2 CLT 554 : 2006 2 CPC 261 : 2006 2 CPJ 524

Tribunals and Commissions03 Jan 2006Appeal allowed

National Consumer Disputes Redressal Commission · 2006 1 CPJ 178

Tribunals and Commissions03 Jan 2006Appeal dismissed

National Consumer Disputes Redressal Commission · 2006 1 CPC 607 : 2006 2 CPJ 81

Tribunals and Commissions03 Jan 2006Appeal dismissed

National Consumer Disputes Redressal Commission · 2006 3 CPR 144 : 2006 4 CPJ 356

Tribunals and Commissions02 Jan 2006Appeal partly allowed

National Consumer Disputes Redressal Commission · 2006 2 CLT 434 : 2006 2 CLT 592 : 2006 2 CPJ 316 : 2006 2 CPR 68

Tribunals and Commissions02 Jan 2006

National Consumer Disputes Redressal Commission · 2006 1 CPC 543 : 2006 2 CLT 537 : 2006 2 CPJ 491

Tribunals and Commissions02 Jan 2006

National Consumer Disputes Redressal Commission · 2006 2 CPJ 96