CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/1995

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1995

441 judgments · page 1 of 23

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions26 Dec 1995Complaint allowed with costs

SONIKA TANDON Vs RAUF MUSLIM JAMIA BAHERA

National Consumer Disputes Redressal Commission · 1997 3 CPJ 619

Read judgment
Tribunals and Commissions20 Dec 1995Complaint allowed

RAJESH KHUB CHANDANI Vs DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)

National Consumer Disputes Redressal Commission · 1996 3 CPJ 214

Read judgment
Tribunals and Commissions13 Dec 1995Appeal allowed

Gangadhar Rout Vs KARTIKESAR NAYAK

National Consumer Disputes Redressal Commission · 1996 3 CPJ 383

Read judgment
Tribunals and Commissions08 Dec 1995

Ravikant Vs Mrs Veena Bhatnagar

National Consumer Disputes Redressal Commission · 1996 1 CPJ 260

Read judgment
Tribunals and Commissions30 Nov 1995Complaint dismissed

M.M.AGENCIES PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1996 1 CPR 672 : 1996 2 CLT 431 : 1996 3 CPJ 200

Read judgment
Tribunals and Commissions29 Nov 1995

Executive Engineer Oandm M P Electricityboard Vs SANTOSH KUMAR

National Consumer Disputes Redressal Commission · 1996 1 CPC 662 : 1996 1 CPJ 332 : 1996 1 CPR 166 : 1996 2 CLT 252

Read judgment
Tribunals and Commissions27 Nov 1995

STATE BANK OF INDIA Vs AGARWAL KAROGENCY

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 2 : 1996 1 CPJ 250 : 1996 2 CPC 382

Read judgment
Tribunals and Commissions22 Nov 1995

Rameshchandra Ramniklal Shah Vs Lata Construction

National Consumer Disputes Redressal Commission · 1996 1 CPC 205 : 1996 1 CPJ 81 : 1996 1 CPR 7

Read judgment
Tribunals and Commissions20 Nov 1995

UNITED INDIA INSURANCE CO. LTD. Vs SANJEEV KR.MAZUMDAR

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 3 : 1995 3 CPR 493 : 1996 1 CLT 227 : 1996 1 CPJ 90

Read judgment
Tribunals and Commissions16 Nov 1995

BIHAR STATE HOUSING BOARD Vs Hira Rani

National Consumer Disputes Redressal Commission · 1996 2 CPJ 294

Read judgment
Tribunals and Commissions10 Nov 1995

UNIT TRUST OF INDIA Vs KUMARI GOUTHAMI

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 32 : 1996 1 CPC 212 : 1996 1 CPJ 203 : 1996 1 CPR 22

Read judgment
Tribunals and Commissions10 Nov 1995

S.B.TIWARI Vs G.PRANAV ADHYANI

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 24 : 1996 1 CLT 574 : 1996 1 CPJ 301 : 1996 2 CPR 58

Read judgment
Tribunals and Commissions09 Nov 1995

MODI INDUSTRIES Vs N.K.CHHABRA

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 155 : 1996 1 CPJ 300

Read judgment
Tribunals and Commissions09 Nov 1995

AREA MANAGER, NATIONAL SEEDS CORPORATION LTD. Vs A.KARUPPANAN SERVAI

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 34 : 1995 3 CPR 587 : 1996 1 CPJ 110 : 1996 4 CTJ 509

Read judgment
Tribunals and Commissions09 Nov 1995

MARUTI UDYOG LTD. Vs ASHOK VIJAY VARGAYE

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 39 : 1996 1 CPJ 303

Read judgment
Tribunals and Commissions09 Nov 1995

B.P.L LTD. Vs MRS.S.REGINA CHRISTOBEL

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 154 : 1995 3 CPR 608 : 1996 1 CPJ 122

Read judgment
Tribunals and Commissions09 Nov 1995

M Sabhjan Vs NEW INDIA ASSURANCE CO LTD

National Consumer Disputes Redressal Commission · 1996 1 CPJ 108 : 1997 1 CPC 655 : 1997 1 CPR 153 : 1998 6 CTJ 425

Read judgment
Tribunals and Commissions09 Nov 1995

INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs Zubaida Tanning Industries

National Consumer Disputes Redressal Commission · 1995 3 CPR 634 : 1996 1 CPC 97 : 1996 1 CPJ 129

Read judgment
Tribunals and Commissions08 Nov 1995Appeal partly allowed

SENIOR POSTMASTER Vs SANJAY KUMAR GUPTA

National Consumer Disputes Redressal Commission · 1996 3 CPJ 66

Read judgment
Tribunals and Commissions08 Nov 1995

VINOD KUMAR NAGRATH Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1995 0 NCDRC 40 : 1995 3 CPR 660 : 1996 1 CPC 86 : 1996 1 CPJ 125

Read judgment
123…23Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions