Tribunals and Commissions08 Nov 1995
LIFE INSURANCE CORPORATION OF INDIA Vs ANIL P.TADKALKAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 41 : 1995 3 CPR 658 : 1996 1 CPC 93 : 1996 1 CPJ 159
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 2 of 23
Tribunals and Commissions08 Nov 1995
GODFREY PHILLIPS INDIA LTD. Vs SOUTHERN HIGHWAY CARRIERS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 45 : 1995 3 CPR 677 : 1996 1 CPJ 178
Tribunals and Commissions08 Nov 1995
Sky Pak Couriers P Ltd Vs Loyal Machine Works Ltd
National Consumer Disputes Redressal Commission · 1995 3 CPR 585 : 1996 1 CPJ 113
Tribunals and Commissions08 Nov 1995
LIFE INSURANCE CORPORATION OF INDIA LTD Vs Kantaben
National Consumer Disputes Redressal Commission · 1996 1 CPJ 115 : 1996 1 CPR 140
Tribunals and Commissions07 Nov 1995Appeal dismissed
MANAGING DIRECTOR K.S.R.T.C. Vs K.S.SHEENA MOL
National Consumer Disputes Redressal Commission · 1996 1 CPC 515 : 1996 1 CPR 457 : 1996 3 CPJ 396
Tribunals and Commissions06 Nov 1995
SHRI LAKSHMI NARAYAN RICE MILL Vs FOOD CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 48
Tribunals and Commissions06 Nov 1995
TELECOM DIVISIONAL ENGINEER Vs VIRENDRA KUMAR AGARWAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 51 : 1996 1 CPJ 171 : 1996 1 CPR 96 : 1996 2 CLT 110
Tribunals and Commissions06 Nov 1995
A.PERUMAL Vs VELWYN TELEVISION LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 49 : 1996 1 CPC 646 : 1996 1 CPJ 164 : 1996 1 CPR 146
Tribunals and Commissions06 Nov 1995
U.P.STATE ELECTRICITY BOARD Vs MONA CONFECTIONERY INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 43 : 1995 3 CPR 654 : 1996 1 CLT 316 : 1996 1 CPC 80 : 1996 1 CPJ 98
Tribunals and Commissions06 Nov 1995
M.D.BHOOPATHY Vs SARADA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 50 : 1995 3 CPR 639 : 1996 1 CPC 72 : 1996 1 CPJ 168
Tribunals and Commissions06 Nov 1995
CONSUMER PROTECTION COUNCIL, ROURKELA ETC. Vs ROURKELA REGIONAL IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 47 : 1995 3 CPR 680 : 1996 1 CPJ 157 : 1996 2 CPC 374
Tribunals and Commissions06 Nov 1995
PROVINCIAL AUTOMOBILES CO. LTD. Vs RANJAN, S/O RAMPRAKASH PATHAK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 54 : 1996 1 CPC 17 : 1996 1 CPJ 182
Tribunals and Commissions06 Nov 1995
J.C.T.ELECTRONICS LTD. Vs LAKSHMI DEVI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 52 : 1995 3 CPR 682 : 1996 1 CPJ 172
Tribunals and Commissions06 Nov 1995
STATE BANK OF INDIA Vs JAWAHAR LAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 59 : 1995 3 CPR 632 : 1996 1 CPC 69 : 1996 1 CPJ 293
Tribunals and Commissions06 Nov 1995
GUJARAT HOUSING BOARD Vs AKHIL BHARTIYA GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 44 : 1995 3 CTJ 1004 : 1996 1 CPJ 103 : 1996 1 CPJ 41
Tribunals and Commissions06 Nov 1995
TELECOM DISTRICT MANAGER, PANAJI Vs CONCHA BEACH RESORT CALANGUTE BEACH, GOA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 53
Tribunals and Commissions06 Nov 1995
OKAY TRANSPORT CORPORATION Vs M.O.H.TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 42 : 1995 3 CPR 663 : 1996 1 CPC 89 : 1996 1 CPJ 93 : 1997 0 ACJ 58
Tribunals and Commissions06 Nov 1995
Lakshmi Narayan Rice Mill Vs FOOD CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1996 1 CLT 519 : 1996 1 CPJ 161 : 1996 1 CPR 39
Tribunals and Commissions06 Nov 1995
Nanu Bhai Vs MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 91 : 1997 1 CPC 661 : 1997 1 CPR 156 : 1997 2 CLT 463
Tribunals and Commissions06 Nov 1995
Greater Calcutta Gas Supply Corporation Vs Pranab Kumar Banerjee
National Consumer Disputes Redressal Commission · 1995 3 CPR 347 : 1996 1 CLT 461 : 1996 1 CPJ 155