Tribunals and Commissions18 Oct 1995
PUNJAB NATIONAL BANK Vs WORKS OF ART PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 64 : 1995 3 CPR 538 : 1996 1 CPJ 38 : 1996 2 CPC 377
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 4 of 23
Tribunals and Commissions18 Oct 1995
CHIEF SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE Vs MRS.GEETHA SREENIVASAN
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 58 : 1995 3 CPR 469 : 1996 1 CPJ 25
Tribunals and Commissions12 Oct 1995
PRECISION INDUSTRIES Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 66 : 1995 3 CPR 387 : 1996 1 CLT 94 : 1996 1 CPC 52 : 1996 1 CPJ 15
Tribunals and Commissions11 Oct 1995
MAHANAGAR TELEPHONE NIGAM LTD. Vs VIJAY G.PRADHAN
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 62 : 1996 1 CPJ 32
Tribunals and Commissions06 Oct 1995Petition allowed
ORIENTAL INSURANCE CO. LTD., WASHIM Vs RAJESH KUMAR HIRALAL BAJAJ
National Consumer Disputes Redressal Commission · 1995 3 CPJ 75 : 1995 3 CPR 370 : 1996 1 CPC 63
Tribunals and Commissions06 Oct 1995
RAJASTHAN HOUSING BOARD, JAIPUR Vs KANWARJI MAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 33 : 1995 3 CPR 444 : 1996 1 CPC 340 : 1996 1 CPJ 210
Tribunals and Commissions06 Oct 1995
ORIENTAL INSURANCE CO. LTD., WASHIM Vs RAJESHKUMAR HIRALAL BAJAJ
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 67
Tribunals and Commissions06 Oct 1995
VISWALAKSHMI SASIDHARAN Vs BRANCH MANAGER, SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 56 : 1995 3 CPR 374 : 1996 1 CLT 230 : 1996 1 CPC 60 : 1996 1 CPJ 1 : 1996 1 CPJ 191
Tribunals and Commissions05 Oct 1995
MADHU CHAWLA Vs R.K.ENGINEERING CO.(P) LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 35 : 1995 3 CPJ 73 : 1995 3 CPR 271 : 1995 3 CPR 449 : 1996 1 CLT 394 : 1996 1 CPC 56
Tribunals and Commissions28 Sept 1995Appeal allowed
SHIVAPUTRAPPA Vs SHIVAJI NANASAHEB NIMBALKAR
National Consumer Disputes Redressal Commission · 1995 3 CPR 567 : 1996 1 CLT 259 : 1996 3 CPJ 217
Tribunals and Commissions27 Sept 1995Appeals dismissed
SHASHIKANT KRISHANAJI DOLE , MAHESH VASANT DATE , SHIKSHAN PRASARAK MANDALI Vs SHIKSHAN PRASARAK MANDALI , SHASHIKANT KRISHANAJI DOLE , SHASHIKANT K. DOLE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 97 : 1995 3 CPR 274 : 1996 1 CLT 71 : 1996 1 CPC 40
Tribunals and Commissions27 Sept 1995Dismissed
K.M. LAKSHMAN Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO
National Consumer Disputes Redressal Commission · 1995 2 CPC 482 : 1995 3 CPJ 89 : 1995 3 CPR 198 : 1996 1 CLT 169
Tribunals and Commissions27 Sept 1995
S.P.DHAVASKAR Vs HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 36 : 1995 2 CPC 669 : 1995 3 CPR 376 : 1996 1 CLT 149 : 1996 1 CPJ 65
Tribunals and Commissions26 Sept 1995Complaint allowed
JAIPUR RURAL HEALTH And DEVELOPMENT TRUST Vs TATA ENGINEERING LOCOMOTIVE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPC 484 : 1996 1 CPR 221 : 1996 2 CLT 181 : 1996 3 CPJ 69
Tribunals and Commissions22 Sept 1995Allowed
SHIVRAM ANIL Vs KHALSA FURNITURE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 533 : 1996 1 CPC 239
Tribunals and Commissions21 Sept 1995Appeals dismissed
Ram Naresh Singh Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 364 : 1996 1 CPR 419
Tribunals and Commissions19 Sept 1995Revision Petition allowed
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs B.G. SARANG
National Consumer Disputes Redressal Commission · 1995 2 CPC 514 : 1995 3 CPJ 40 : 1995 3 CPR 60 : 1996 1 CLT 48
Tribunals and Commissions19 Sept 1995Petition dismissed
MAHABIR SINGH DESWAL Vs ARORA HANDLOOM STORE
National Consumer Disputes Redressal Commission · 1995 2 CPC 526 : 1995 3 CPJ 71 : 1995 3 CPR 191
Tribunals and Commissions19 Sept 1995
INTERFREIGHT SERVICES PVT. LTD. Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 85 : 1995 2 CPC 496 : 1995 3 CPJ 85 : 1995 3 CPR 204 : 1996 1 CLT 140
Tribunals and Commissions19 Sept 1995
PARDES DEHYDRATION COMPANY Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 84 : 1995 3 CPJ 92 : 1995 3 CPR 221 : 1996 1 CLT 84 : 1996 1 CPC 336