Tribunals and Commissions04 Sept 1995Appeal allowed
K.M. HIGH SCHOOL, BHIWANI Vs SOM DUTT SHARMA, SHASTRI
National Consumer Disputes Redressal Commission · 1995 2 CPC 640 : 1995 3 CPJ 446 : 1996 1 CLT 236
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 6 of 23
Tribunals and Commissions31 Aug 1995Complaint dismissed
MOHAN B. KARKERA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 493 : 1995 3 CPR 114
Tribunals and Commissions31 Aug 1995Complaint dismissed
P.PALANISWAMY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPC 507 : 1995 3 CPJ 514 : 1995 3 CPR 104
Tribunals and Commissions31 Aug 1995Complaint dismissed
ARIF PASHA Vs ENFIELD BUSINESS FINANCIERS LEASING LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 501 : 1995 3 CPR 128
Tribunals and Commissions31 Aug 1995Appeal allowed
DEPOT MANAGER, K.S.R.T.C. Vs P. NISAR AHMED
National Consumer Disputes Redressal Commission · 1995 2 CPC 501 : 1995 3 CPJ 467 : 1995 3 CPR 125
Tribunals and Commissions30 Aug 1995Appeal dismissed
HUDA Vs Veena Rani
National Consumer Disputes Redressal Commission · 1995 3 CPJ 449 : 1996 1 CPC 603
Tribunals and Commissions30 Aug 1995Appeal allowed
MANAGER, ST. MARY'S HIRE PURCHASE (P) LTD. Vs N.A. JOSE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 58 : 1995 3 CPR 293 : 1996 1 CLT 288 : 1996 1 CPC 109
Tribunals and Commissions30 Aug 1995Appeal allowed
MAHARSHI DAYANAND UNIVERSITY Vs MEENA YADAV
National Consumer Disputes Redressal Commission · 1995 3 CPJ 388
Tribunals and Commissions30 Aug 1995Appeal dismissed
A.E.E. (SUB URBAN DIVISION) H.S.E.B. Vs JAGDISH CHAND
National Consumer Disputes Redressal Commission · 1995 2 CPC 404 : 1995 3 CPJ 436 : 1996 1 CLT 406
Tribunals and Commissions30 Aug 1995
UNITED INDIA INSURANCE CO. Vs N.MOHAN REDDY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 79 : 1995 3 CPR 372 : 1996 1 CPC 103 : 1996 1 CPJ 11 : 1996 1 CPJ 194
Tribunals and Commissions30 Aug 1995
UNITED INDIA INSURANCE CO. Vs VIJAYA KUMAR TEXTILES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 78 : 1995 3 CPR 362 : 1996 1 CPJ 214
Tribunals and Commissions30 Aug 1995
LIFE INSURANCE CORPORATION OF INDIA Vs DODDA SAMBAIAH
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 74 : 1995 2 CPC 571 : 1995 3 CPJ 61 : 1995 3 CPR 48 : 1996 1 CLT 489
Tribunals and Commissions30 Aug 1995
EXECUTIVE ENGINEER,TAMIL NADU ELECTRICITY BOARD Vs K.R.MANI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 76 : 1995 2 CPC 523 : 1995 3 CPJ 46 : 1995 3 CPR 168 : 1996 1 CLT 404
Tribunals and Commissions30 Aug 1995
T.K.SANKARANKUTTY Vs MANAGING DIRECTOR, M/S.SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 75 : 1995 3 CPJ 48 : 1995 3 CPR 340 : 1996 1 CLT 445 : 1996 1 CPC 35
Tribunals and Commissions30 Aug 1995
HOTEL SOUTHERN (P) LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 80 : 1995 3 CPJ 54 : 1995 3 CPR 289 : 1996 1 CLT 275 : 1996 1 CPC 331
Tribunals and Commissions30 Aug 1995
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD. Vs J.R.DAVID
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 77 : 1995 2 CPC 519 : 1995 3 CPJ 37 : 1995 3 CPR 132 : 1996 1 CLT 204
Tribunals and Commissions30 Aug 1995
NATIONAL INSURANCE COMPANY LTD. Vs THIRUVALLUVAR SILK COTTON INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 73 : 1995 3 CPJ 82
Tribunals and Commissions28 Aug 1995Appeal allowed
KAMLESH BANSAL Vs BALAJI LAND TRADERS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 510 : 1996 1 CLT 705 : 1996 1 CPR 107
Tribunals and Commissions24 Aug 1995Complaint dismissed
GANESH MAHAL Vs MANAGER, KARNATAKA BANK LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 432 : 1995 3 CPR 126
Tribunals and Commissions22 Aug 1995Appeal dismissed
SAMBHAVANA BUILDERS P. LTD. Vs REVATHI IYER
National Consumer Disputes Redressal Commission · 1995 3 CPJ 435 : 1996 1 CLT 708