Tribunals and Commissions19 Sept 1995
K.SAKSENA Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 81 : 1995 2 CPC 503 : 1995 3 CPR 207 : 1996 0 ACJ 180 : 1996 1 CLT 79 : 1996 1 CPJ 76
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 5 of 23
Tribunals and Commissions19 Sept 1995
BOUTIQUE INTERNATIONAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 83 : 1995 2 CPC 530 : 1995 3 CPR 195 : 1996 0 ACJ 146 : 1996 1 CPJ 188
Tribunals and Commissions19 Sept 1995
ORIENTAL GENERAL INSURANCE CO. LTD. Vs KARNAL CARD BOARD INDUSTRIES
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 82 : 1995 2 CPC 527 : 1995 3 CPR 192 : 1996 1 CPJ 69
Tribunals and Commissions19 Sept 1995
Kody Elcot Ltd Vs C P Gupta
National Consumer Disputes Redressal Commission · 1995 2 CPC 489 : 1995 3 CPR 201 : 1996 1 CPJ 7
Tribunals and Commissions19 Sept 1995
Air France Cargo Vs Pillaiyar Exports
National Consumer Disputes Redressal Commission · 1995 3 CPR 212 : 1996 1 CLT 61 : 1996 1 CPJ 56
Tribunals and Commissions15 Sept 1995Appeal dismissed
STATE OF HARYANA Vs Sandeep Singh
National Consumer Disputes Redressal Commission · 1995 3 CPJ 548 : 1996 1 CLT 54
Tribunals and Commissions15 Sept 1995Appeal dismissed
SHIV RICE And GENERAL MILLS Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 557 : 1996 1 CPC 412 : 1996 2 CLT 685
Tribunals and Commissions15 Sept 1995Appeal dismissed
ISHWAR SINGH Vs SUMAN GARMENTS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 575 : 1996 1 CPC 604
Tribunals and Commissions14 Sept 1995Appeal allowed
SHIMOGA URBAN DEVELOPMENT AUTHORITY Vs SRI ARUN
National Consumer Disputes Redressal Commission · 1995 3 CPR 546 : 1996 1 CLT 243 : 1996 3 CPJ 184
Tribunals and Commissions07 Sept 1995Delay condoned
DELHI DEVELOPMENT AUTHORITY Vs I.S.NARULA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 333
Tribunals and Commissions07 Sept 1995Appeal allowed
MUNICIPAL CORPORATION OF DELHI Vs HAMESH MADAN
National Consumer Disputes Redressal Commission · 1995 3 CPJ 351
Tribunals and Commissions07 Sept 1995Appeal dismissed
TELEPHONE DISTRICT ENGINEER Vs Krishan Lal
National Consumer Disputes Redressal Commission · 1995 2 CPC 387 : 1995 3 CPJ 363 : 1996 1 CLT 88
Tribunals and Commissions06 Sept 1995Appeal dismissed
SHAKUNTLA RANI Vs SUN COMMUNICATIONS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 373 : 1996 1 CPC 411 : 1996 2 CLT 681
Tribunals and Commissions05 Sept 1995Appeal dismissed
H.S.E.B. Vs JHAGDELIA OIL MILL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 537 : 1997 1 CLT 130
Tribunals and Commissions05 Sept 1995Appeal dismissed
ESTATE OFFICER, HUDA Vs Gurdeep Singh
National Consumer Disputes Redressal Commission · 1995 2 CPC 403 : 1995 3 CPJ 470
Tribunals and Commissions05 Sept 1995Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs ARAVALI KRISHI ANUVANSHAK LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 354 : 1996 1 CPC 288 : 1996 2 CLT 672
Tribunals and Commissions04 Sept 1995Appeal dismissed
Life Insurance Corporation of India Vs BIDYA DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPC 406 : 1995 3 CPJ 481 : 1995 3 CPR 521 : 1996 1 CLT 411
Tribunals and Commissions04 Sept 1995Appeal allowed
HARYANA STATE ELECTRICITY BOARD Vs N.C. JINDAL CHARITABLE TRUST
National Consumer Disputes Redressal Commission · 1995 3 CPJ 503 : 1996 1 CPR 302
Tribunals and Commissions04 Sept 1995Appeals allowed
State Bank of India Vs JUGMINDER SINGH ANAND
National Consumer Disputes Redressal Commission · 1995 3 CPJ 490 : 1996 1 CPC 268 : 1996 1 CPR 92 : 1996 2 CLT 652
Tribunals and Commissions04 Sept 1995Appeal allowed
SENIOR POSTMASTER, FARIDABAD NIT Vs MADAN LAL DHINGRA
National Consumer Disputes Redressal Commission · 1995 2 CPC 638 : 1995 3 CPJ 383