Tribunals and Commissions06 Nov 1995
Girdhari Lal Bansal Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 298
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1995
441 judgments · page 3 of 23
Tribunals and Commissions06 Nov 1995
Four Ways Travel And Tours Vs M K N Nagamanickkam
National Consumer Disputes Redressal Commission · 1995 3 CPR 626 : 1996 1 CLT 24 : 1996 1 CPC 95 : 1996 1 CPJ 166
Tribunals and Commissions06 Nov 1995
Standard Motor Products Of India Ltd Vs B Damodaran
National Consumer Disputes Redressal Commission · 1996 1 CPJ 185 : 1996 1 CPR 100
Tribunals and Commissions03 Nov 1995Appeal partly allowed
ELECTRICITY BOARD, DY. EXECUTIVE ENGINEER, GUJARAT Vs THAKOREBHAI NANUBHAI AMIN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 40
Tribunals and Commissions02 Nov 1995
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION, MADRAS Vs KRISHNA FABRICS, MADRAS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 55 : 1995 3 CPR 628 : 1996 1 CPC 67 : 1996 1 CPJ 196
Tribunals and Commissions30 Oct 1995Appeal allowed
COMMISSIONER, CITY CORPORATION OF BELGAUM Vs SANGOUDA MALAGOUDA PATIL
National Consumer Disputes Redressal Commission · 1996 1 CLT 513 : 1996 2 CPJ 7
Tribunals and Commissions30 Oct 1995
COMMISSIONER, CORPORATION OF MADRAS Vs S.ALAGARAJ
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 65 : 1995 3 CPR 473 : 1996 1 CPJ 54
Tribunals and Commissions30 Oct 1995
DELHI DEVELOPMENT AUTHORITY Vs A.N.SAIGAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 63 : 1995 3 CPR 465 : 1996 1 CPJ 34
Tribunals and Commissions30 Oct 1995
Mohammad Ibrahim Mulla Vs Hamid Aboobakar Memon
National Consumer Disputes Redressal Commission · 1995 3 CPR 471 : 1996 1 CPJ 28
Tribunals and Commissions30 Oct 1995
Sterling Computer Ltd Vs P Raman Kutty
National Consumer Disputes Redressal Commission · 1995 3 CPR 495 : 1996 1 CLT 89 : 1996 1 CPC 350 : 1996 1 CPJ 118
Tribunals and Commissions30 Oct 1995
Homoeopathic Medical College And Hospital Chandigarh Vs Gunita Virk
National Consumer Disputes Redressal Commission · 1995 3 CPR 467 : 1996 1 CPJ 37
Tribunals and Commissions26 Oct 1995Appeal allowed
BANK OF BARODA Vs DEVI DAS
National Consumer Disputes Redressal Commission · 1996 1 CLT 497 : 1996 1 CPC 289 : 1996 3 CPJ 76
Tribunals and Commissions26 Oct 1995
ACCOUNTS OFFICER, TELECOM DISTRICT MANAGER, PANAJI, GOA Vs SHEELA H.N.GAUNEKAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 68 : 1995 3 CPR 616 : 1996 1 CPJ 49 : 1996 1 CPJ 491 : 1996 2 CCC 601 : 1996 4 CTJ 504
Tribunals and Commissions25 Oct 1995
K Kasi Annapurna Vs Vemuri Bharathi
National Consumer Disputes Redressal Commission · 1995 3 CPR 533 : 1996 1 CPJ 43
Tribunals and Commissions25 Oct 1995
Consumer Protection Council Tamil Nadu Vs Indu Couriers Pvt Ltd
National Consumer Disputes Redressal Commission · 1995 3 CPR 384 : 1996 1 CPJ 3
Tribunals and Commissions25 Oct 1995
Catvision Products Ltd Vs Pragati Computers P Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPC 661 : 1995 3 CPR 363 : 1996 1 CLT 124 : 1996 1 CPJ 21
Tribunals and Commissions21 Oct 1995Complaint allowed with costs
B.KARUNAKARA HEGDE Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPR 614 : 1996 1 CLT 314 : 1996 2 CPJ 515
Tribunals and Commissions20 Oct 1995
K.M.AHAMED KUNJU Vs HERO HONDA MOTORS LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 57 : 1995 3 CPR 461 : 1996 1 CPJ 30
Tribunals and Commissions20 Oct 1995
HINDUSTAN LEVER LTD Vs Namdeo Barirao Raut
National Consumer Disputes Redressal Commission · 1996 1 CPJ 46 : 1997 1 CPC 450 : 1997 1 CPR 40 : 1997 2 CLT 176
Tribunals and Commissions19 Oct 1995
AKHILESH KUMAR VERMA Vs SKIPPER BUILDERS PVT.LD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 61 : 1995 3 CPR 474 : 1996 1 CPJ 51