Tribunals and Commissions18 Nov 2020Allowed
Shalimar Estates (Pvt) Ltd. Vs Sushil Siwach
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0022
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 1 of 23
Tribunals and Commissions18 Nov 2020Dismissed
Catherine De Souza Vs Bank Of Maharashtra & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0021
Tribunals and Commissions17 Nov 2020Disposed Of
V. Munisamy Vs Sai Priya Constructions & Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 11
Tribunals and Commissions16 Nov 2020Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Partha Sarathi Banerjee & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0019
Consumer Protection Act, 1986 — Section 21bCode Of Criminal Procedure, 1973 — Section 173
Tribunals and Commissions16 Nov 2020Allowed
ICICI Lombard Gic Ltd. Vs Neema Saini & Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0018
Tribunals and Commissions13 Nov 2020Partly Allowed
Shashi Bala Mittal & Anr. Vs Director, Local Government, Department Of Local Government & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 2(o)
Tribunals and Commissions12 Nov 2020Allowed
Golden Trust Financial Services Vs New India Assurance Company Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0016
Tribunals and Commissions12 Nov 2020Allowed
Dr. B. M. Gandhi Vs M. Tech Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0015
Tribunals and Commissions12 Nov 2020
Surappaneni Vidyasagar Vs Ramachandra Krishna Bhat
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0014
Finance Act, 1994 — Section 73(1)Consumer Protection Act, 1986 — Section 21(b), 24A, 27
Tribunals and Commissions12 Nov 2020Partly Allowed
M/S. Mangalam Organics Limited Vs New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions11 Nov 2020Dismissed
Reliance Nippon Life Insurance Co. Ltd. & Ors. Vs Sat Narayan Gupta
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 21(b), 27
Tribunals and Commissions10 Nov 2020Disposed Of
Jayashree Automobiles Vs Dharmadas Pandey
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0008
Tribunals and Commissions10 Nov 2020Disposed Of
Haryana Urban Development Authority, Panchkula & Ors. Vs Ashwani Bamba & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0007
Land Acquisition Act, 1894 — Section 4
Tribunals and Commissions10 Nov 2020Disposed Of
Nitin Chainani & Anr. Vs M/S. Airbnd India & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 16, 22
Tribunals and Commissions09 Nov 2020Dismissed
Sunita & Anr. Vs Hdfc Standard Life Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 45
Tribunals and Commissions09 Nov 2020
Emaar Mgf Land Ltd. & Anr. Vs Ram Niwas Bansal
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 24(A)Punjab Apartment And Property Regulation Act, 1995 — Section 14
Tribunals and Commissions09 Nov 2020Dismissed
Capt. Anand Sarup Bhardwaj Vs Standard Chartered Bank
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions09 Nov 2020Disposed Of
Kanpur Development Authority Vs Sudarshan Devi
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0003
Tribunals and Commissions09 Nov 2020Dismissed
National Insurance Co. Ltd. Vs Kopargaon Sahakari Sakhar Karkhana Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 11 NCDRC CK 0002
Indian Boilers Act, 1923 — Section 7, 8
Tribunals and Commissions29 Oct 2020Dismissed
United India Insurance Co. Ltd. Vs Rajeshwar Singh (Since Deceased) & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)