Tribunals and Commissions28 Oct 2020Disposed Of
Vaman Nagesh Upaskar & Anr. Vs India Infoline Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(1)(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 2 of 23
Tribunals and Commissions28 Oct 2020Dismissed
Dwarkadhis Projects Pvt. Ltd. Vs J. S. Yadav
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions28 Oct 2020Allowed
Lite Bite Foods Pvt. Ltd. & Anr. Vs Himmat Iqbal Singh Jakhar
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0060
Tribunals and Commissions28 Oct 2020
Dr. Anil Kumar Singh Vs Wipro G.E. Healthcare
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0059
Tribunals and Commissions27 Oct 2020Dismissed
Rajasthan Housing Board Vs Capt. B.K. Gupta
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0056
Tribunals and Commissions27 Oct 2020Dismissed
Parkash Kaur Vs Everest Construction Company
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0055
Limitation Act, 1963 — Section 14Consumer Protection Act, 1986 — Section 17, 21, 21(a)(i), 21(1)(d)
Tribunals and Commissions27 Oct 2020Disposed Of
Sohan Bir Singh Vs Rajiv Singh, M/S. Prema Enterprises
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0054
Tribunals and Commissions27 Oct 2020Disposed Of
Punjab Urban Planning & Development Authority & Anr. Vs Gurvak Singh
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0048
Tribunals and Commissions26 Oct 2020Dismissed
Oriental Insurance Company Limited Vs Hotel Shakunt
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0047
Tribunals and Commissions26 Oct 2020Dismissed
Gangaprasad Hariprasad Jani & 5 Ors. Vs Oriental Insurance Company
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0046
Tribunals and Commissions23 Oct 2020Disposed Of
Improvement Trust, Barnala Vs Rahul Bansal & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0053
Tribunals and Commissions23 Oct 2020Disposed Of
Rahul Bansal & Anr. Vs Improvement Trust, Barnala
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0052
Tribunals and Commissions23 Oct 2020Dismissed
Improvement Trust Faridkot & Anr. Vs Sukhraj Singh
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 13(3B)Consumer Protection Act, 2019 — Section 38(8)
Tribunals and Commissions23 Oct 2020Dismissed
Devinder Singh Vs Punjab State Power Corporation Ltd. & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 21(b), 24A
Tribunals and Commissions22 Oct 2020Dismissed
New India Assurance Company Ltd. Vs Kakali Sengupta & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions22 Oct 2020Dismissed
Bajaj Allianz Life Insurance Company Limited Vs Sunita & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0038
Tribunals and Commissions21 Oct 2020Disposed Of
State Bank Of India Vs Vallu Sowjanya
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(b), 58(1)(b)
Tribunals and Commissions21 Oct 2020Dismissed
Sumesh Chawla Vs Sandeep Baweja & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions21 Oct 2020Partly Allowed
Ansal Housing & Construction Limites & Anr. Vs Renu Trivedi
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 13(c), 21(b)Constitution Of India, 1950 — Article 14
Tribunals and Commissions21 Oct 2020Dismissed
District Co-Operative Bank Ltd. Vs Leelawati Devi & Anr.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21