Tribunals and Commissions21 Oct 2020Disposed Of
United India Insurance Co. Lt D. Vs R. Raga Navya & 6 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0036
Income-tax Act, 1961 — Section 194A
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 3 of 23
Tribunals and Commissions21 Oct 2020Dismissed
M/S. International Corporation Vs Export Credit Guarantee Corporation Of India Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0035
Tribunals and Commissions21 Oct 2020
Dr. Bikramjit Singh Sandhu Vs Simple Bhandari & 12 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions21 Oct 2020Dismissed
Uetc India Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0033
Marine Insurance Act, 1963 — Section 7, 23, 52, 53Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions16 Oct 2020Dismissed
M/S. Nikon Elevators (P) Ltd Vs C. Channakeshava
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions16 Oct 2020Disposed Of
Sanchana Gupta Vs Emaar Mgf Land Limited
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 17, 21
Tribunals and Commissions16 Oct 2020Allowed
Bhrigu Kaushik & 14 Ors. Vs M/S. Ansal Hi Tech Township Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(o), 12(1)(c)
Tribunals and Commissions16 Oct 2020Dismissed
Assistant Provident Fund Commissioner & Anr. Vs Malek Muntaz Mohmed Karim & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0027
Tribunals and Commissions16 Oct 2020Dismissed
Adrian Pereira Vs Anita Ronald Lewis
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 3, 19
Tribunals and Commissions16 Oct 2020Dismissed
Post Graduate Institute Of Medical Education & Research & Anr. Vs Shri Devendra Kumar Sharma & Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 19, 25(3), 27
Tribunals and Commissions15 Oct 2020Disposed Of
Ajay Gupta Vs Cholamandalam Ms General Insurance Company Limited & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0030
Tribunals and Commissions15 Oct 2020Dismissed
Senior Manager, Life Insurance Corporation Of India Vs Rajesh Kumar
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0029
Insurance Act, 1938 — Section 45Insurance Law Amendment Act, 2015 — Section 45
Tribunals and Commissions15 Oct 2020
Parsvnath Exotica Ghaziabad Flat Buyers Association Vs Parsvnath Developers Ltd. & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 12(1)(b), 12(1)(c)
Tribunals and Commissions14 Oct 2020Allowed
Ankur Goyal Vs M/S. Rise Project Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 2(1)(d), 13(1)(a), 21(a)(i)
Tribunals and Commissions13 Oct 2020Dismissed
Punjab Urban Planning & Development Authority (Puda) & Anr. Vs Inderjit Singh
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions13 Oct 2020Disposed Of
Emaar Mgf Land Ltd. & Anr. Vs Gurpreet Gill
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0021
Tribunals and Commissions13 Oct 2020Allowed
Sureshbhai N. Patel (Died) & Anr. Vs Girdharbhai Nemchand Shah & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions13 Oct 2020Dismissed
Happy Steels Pvt. Ltd. & Anr. Vs Union Of India & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0019
Tribunals and Commissions12 Oct 2020Partly Allowed
Arvind Patel Vs M.P. Housing Board
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0040
Tribunals and Commissions12 Oct 2020Dismissed
M/S. Renuka Poultry Farm Vs M/S. State Bank Of India
National Consumer Disputes Redressal Commission · (2020) 10 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 2(1)(b)