Tribunals and Commissions28 Sept 2020Disposed Of
M/S. Shankar Jewels Vs United India Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0041
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 5 of 23
Tribunals and Commissions28 Sept 2020Dismissed
Tata Motors Finance Ltd. & Ors. Vs Abbas Ali Mia & Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0040
Tribunals and Commissions28 Sept 2020Disposed Of
Gunjan Aggarwal & Anr. Vs Sepset Properties Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(O), 21
Tribunals and Commissions25 Sept 2020Disposed Of
Indusind Bank Ltd. & Anr. Vs Kalpana Roy Sarkar & Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0037
Arbitration and Conciliation Act, 1996 — Section 9
Tribunals and Commissions24 Sept 2020Dismissed
Rajinder Singh & 2 Ors. Vs Dr. Parveen Kumar Arora & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Sept 2020Dismissed
Dr. S.K. Dhawan & Ors. Vs Brijender Singh (Deceased Through Lrs)
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0035
Tribunals and Commissions24 Sept 2020Dismissed
Civil Surgeon-Cum-Chief Superintendent & Anr. Vs Varsha Chachlani
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(1)(o), 21(b)Constitution Of India, 1950 — Article 21
Tribunals and Commissions23 Sept 2020Dismissed
M/S. Barnala Builders And Property Consultants Vs Capt. U.C. Arora
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 22(2)
Tribunals and Commissions23 Sept 2020Disposed Of
Shriram General Insurance Co. Ltd. Vs Nirmala Devi & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0033
Indian Penal Code, 1860 — Section 34, 406
Tribunals and Commissions23 Sept 2020Disposed Of
Charu Sharma Vs Birla Sun Life Insurance Company Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0032
Tribunals and Commissions23 Sept 2020Disposed Of
Tata Motors Ltd. & 2 Ors. Vs Murubha Pragaji Jadeja & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0031
Tribunals and Commissions22 Sept 2020Dismissed
Bhilai Engineering Corporation Ltd. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions22 Sept 2020Dismissed
Elite International Pvt. Ltd. Vs United India Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0029
Tribunals and Commissions21 Sept 2020Disposed Of
Fukani Devi Vs Sr. Divisional Manager, National Insurance Company Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0028
Tribunals and Commissions21 Sept 2020
Oriental Insurance Co. Ltd. Vs M/S. Guptasons Jewellers & Gems Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0027
Tribunals and Commissions18 Sept 2020Dismissed
Heinz India Private Limited Vs National Insurance Company Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0026
Code Of Civil Procedure, 1908 — Order 41 Rule 27
Tribunals and Commissions18 Sept 2020Disposed Of
ICICI Lombard General Insurance Co. Ltd. Vs Radhe Yadav & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0025
Tribunals and Commissions18 Sept 2020Disposed Of
Tata Motors Ltd. & Anr. Vs Chetan Gill & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0021
Tribunals and Commissions17 Sept 2020Dismissed
Prashant Vs Sharad Digambarrao Joshi & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0022
Tribunals and Commissions15 Sept 2020Disposed Of
Nandlal Madanlal Zawer Vs Chairman, State Bank Of India & Anr.
National Consumer Disputes Redressal Commission · (2020) 09 NCDRC CK 0020