Tribunals and Commissions31 Aug 2020Dismissed
Shah Hospital & 2 Ors. Vs Daljeet Kaur & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0101
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 7 of 23
Tribunals and Commissions31 Aug 2020Allowed
Sandeep Arora & Anr. Vs Agarwal Orthopaedic Hospital & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0100
Tribunals and Commissions31 Aug 2020Allowed
Agarwal Orthopedic Hospital & Anr. Vs Sandeep Arora & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0099
Tribunals and Commissions31 Aug 2020Dismissed
Jit Pal Singh Vs Taneja Developers & Infrastructure Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0093
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 19Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 6Code Of Civil Procedure, 1908 — 195, 340
Tribunals and Commissions28 Aug 2020Dismissed
St. Thomas Mission Hospital Vs Muthu Vijiayan (Minor) Rep. By The Guardian Sri Ajayan & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0104
Tribunals and Commissions28 Aug 2020Dismissed
Jalandhar Improvement Trust & Anr. Vs Jaswinder Singh Virdi
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0098
Consumer Protection Act, 1986 — Section 2(i)(d), 14(i)(c)Constitution Of India, 1950 — Article 14
Tribunals and Commissions28 Aug 2020Allowed
Rahul Om Arora Vs M/S. Orris Infrastructure Private Limited & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0097
Consumer Protection Act, 1986 — Section 14(i)(d)
Tribunals and Commissions28 Aug 2020Dismissed
M/S. Pyaridevi Chabiraj Steels Pvt. Ltd. Vs National Insurance Company Ltd. & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0096
Consumer Protection Act, 2019 — Section 34(1), 58(1)(a)(i), 47(1)(a)(i)Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions28 Aug 2020Allowed
Shaheena Chadha & Anr. Vs Ireo Grace Real Tech Pvt. Ltd. & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0095
Tribunals and Commissions28 Aug 2020Disposed Of
Pinnaccle Institute Engg. & Management Vs Biswajit Santra & 3 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0092
Tribunals and Commissions28 Aug 2020Disposed Of
Royal Sundaram General Insurance Company Limited Vs Ram Kishore Prasad & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0091
Tribunals and Commissions28 Aug 2020Dismissed
Inter Gold India Pvt. Ltd. Vs New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0090
Indian Contract Act, 1872 — Section 151, 152
Tribunals and Commissions28 Aug 2020Disposed Of
Suresh Banechand Runwal & 2 Ors. Vs Datta Kundlik Varghude & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0089
Tribunals and Commissions28 Aug 2020
Datta Kundlik Varghude & Anr. Vs Suresh Banechand Runwal & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0088
Tribunals and Commissions27 Aug 2020Dismissed
Dr. S.K. Bansal Vs Harjit Kaur & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0094
Tribunals and Commissions27 Aug 2020
R. K. Singhal Vs M/S. Sudradh Constructions Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0087
Tribunals and Commissions27 Aug 2020Partly Allowed
United India Insurance Co. Ltd. Vs Raman Chandrakant Govitrikar & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0086
Limitation Act, 1963 — Section 5
Tribunals and Commissions27 Aug 2020Dismissed
Radhakrishnan .R Vs President Cdrf & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0085
Tribunals and Commissions27 Aug 2020Disposed Of
Marathon Realty Limited Vs M/S. The Monte Vista Residence Welfare Association & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0084
Maharashtra Ownership Flats Act, 1963 — Section 7, 7A, 22Consumer Protection Act, 1986 — Section 2(m), 2(1)(d), 2(1)(b)(ii), 12, 12(1)(b)Companies Act, 2013 — Section 8, 8(5)
Tribunals and Commissions27 Aug 2020Partly Allowed
Lanco Hills Technology Park Pvt. Ltd. Vs Tumu Kiran Praveen Choudary & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0083
Indian Contract Act, 1872 — Section 14(1)(c), 14(1)(d)