Tribunals and Commissions24 Aug 2020Dismissed
United India Insurance Co. Ltd. Vs Singhla Engineers & Contractors Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0056
Motor Vehicles Act, 1988 — Section 66
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2020
445 judgments · page 9 of 23
Tribunals and Commissions24 Aug 2020Dismissed
Sanjay Nayyar Vs State Of Nct Delhi & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 11(2), 11(2)(a)
Tribunals and Commissions24 Aug 2020Allowed
Icici Bank Vs Ram Prakash Sharma
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0054
Tribunals and Commissions24 Aug 2020Allowed
Sanjay Khandelwal Vs Tata Aig General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0053
Tribunals and Commissions21 Aug 2020Allowed
Shobha Agarwal Vs Escorts Heart Institute & Research Center Ltd. & Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0052
Tribunals and Commissions21 Aug 2020Disposed Of
Pearl Beverages Ltd. Vs Iffco-Tokio General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0051
Tribunals and Commissions21 Aug 2020Dismissed
Bajaj Allianz Life Insurance Company Ltd. & 4 Ors. Vs Master Ahan Luc Menezes Pinto & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0050
Insurance Act, 1938 — Section 40A, 40A(1)(c), 102
Tribunals and Commissions19 Aug 2020Partly Allowed
Shriram General Insurance Co. Ltd. Vs Baldev Singh
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 28
Tribunals and Commissions19 Aug 2020Dismissed
New India Assurance Company Limited Vs Kuldip Singh & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0048
Indian Penal Code, 1860 — Section 380
Tribunals and Commissions19 Aug 2020Disposed Of
Maruti Suzuki India Ltd. Vs Adv. Shiji Joseph & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Aug 2020Dismissed
Sunita Goyal Vs M/S. Bptp Limited & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0046
Real Estate Regulation and Development Act, 2016 — Section 2ZA
Tribunals and Commissions19 Aug 2020Disposed Of
Samuel Dorman Vs Superior Builders
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0039
Tribunals and Commissions19 Aug 2020Dismissed
Chairman-Cum M.D., Andhra Pradesh Southern Power Distribution Co. Ltd. & 5 Ors. Vs T. Rajeswari & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 3Constitution Of India, 1950 — Article 226
Tribunals and Commissions19 Aug 2020Dismissed
Babubhai Bhagvanji Tandel Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0037
Insurance Act, 1938 — Section 24A
Tribunals and Commissions19 Aug 2020Dismissed
Vijay Cotton & Fibre Co. Vs New India Insurance Company Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0036
Insurance Act, 1938 — Section 64UM(3)
Tribunals and Commissions19 Aug 2020Allowed
National Insurance Company Ltd. Vs Binod Kumar Singh
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0035
Motor Vehicles Act, 1988 — Section 66
Tribunals and Commissions19 Aug 2020Disposed Of
Aarush Kitchen & Bedrooms Vs Pratap R. Sawant & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 13
Tribunals and Commissions18 Aug 2020Disposed Of
Bajaj Allianz General Insurance Co. Ltd. Vs Astha Cement Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0033
Tribunals and Commissions18 Aug 2020Dismissed
M/S. Avon Beej Company Vs Anoop Singh & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)Code Of Civil Procedure, 1908 — Order 5 Rule 20
Tribunals and Commissions18 Aug 2020Allowed
Suresh Movies Film Distributors Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 2(1)(d), 17(2)(c)