Tribunals and Commissions20 Dec 2017
M/S. PAWAN AUTO STORE Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2017) 12 NCDRC CK 0001
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2017
672 judgments · page 1 of 34
Tribunals and Commissions15 Dec 2017
C.P. JOHN & ORS. Vs K.M. JACOB
National Consumer Disputes Redressal Commission · (2017) 12 NCDRC CK 0004
Tribunals and Commissions12 Dec 2017Allowed
Dr. M. Kochar Vs Ispita Seal
National Consumer Disputes Redressal Commission · (2017) 12 NCDRC CK 0006
Tribunals and Commissions12 Dec 2017
GAUTAM MISRA Vs M/S. SUPERTECH CZAR SUITES & ORS.
National Consumer Disputes Redressal Commission · (2017) 12 NCDRC CK 0002
Tribunals and Commissions20 Nov 2017
M/S. PARAS CONSTRUCTION THROUGH PARTNER, MR. ARUN U. SANGHAVI Vs PARAS PARADISE CO-OP HOUSING SOCIETY LTD. THROUGH ITS SECRETARY, MR. N.P. KHANKAL
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0015
Tribunals and Commissions20 Nov 2017
RUZAN KHAMBATTA Vs LALIT BEAUTY CENTRE, & ANR.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0014
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions20 Nov 2017
UDAM LAL SINGLA & ANR. Vs EMAAR MGF LAND LIMITED, & ORS.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0013
Tribunals and Commissions10 Nov 2017
YASHWANT RAMA JADHAV, & ORS. Vs SHAUKAT HUSSAIN SHAIKH, & ANR.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0010
Consumer Protection Act, 1986, Section 3 - Act not in derogation of any other law
Tribunals and Commissions10 Nov 2017
NITIN G. THAKKER Vs BRITISH AIRWAYS, & ORS.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0008
Tribunals and Commissions10 Nov 2017
RAVINDER SINGH VERMA, & ANR. Vs M/S. UNITECH RELIABLE PROJECTS PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0007
Consumer Protection Act, 1986, Section 11(1), Section 17(1)(a), Section 21(a)(i) - Jurisdiction of the District Forum - Jurisdiction of the State Commission - Jurisdiction of
Tribunals and Commissions09 Nov 2017
ASHOK BABULAL VARDHAN Vs AMIT ESTATE CO-OPERATIVE HOUSING SOCIETY LTD., & ANR.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0012
Tribunals and Commissions09 Nov 2017
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs NITYAMATBI GAFAR MANER, & ORS.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0011
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Nov 2017
KAMAL & COMPANY THROUGH MANAGER Vs HIMANSHU SHARMA, & ANR.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0009
Tribunals and Commissions08 Nov 2017
STATE BANK OF BIKANER & JAIPUR Vs MOHAN DUTT SHARMA S/O. SH. HARI RAM SHARMA
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0004
Tribunals and Commissions07 Nov 2017
VIKRAM JAIN, & ORS. Vs M/S. AAA ESTATE PVT. LTD.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0001
Tribunals and Commissions06 Nov 2017
NATIONAL INSURANCE CO. LTD. Vs SHYAM BABU, & ORS.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0006
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Nov 2017
SAJILI SHIRODKAR Vs UNITECH LTD.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0005
Consumer Protection Act, 1986, Section 12(1)(c) - Manner in which complaint shall be made.
Tribunals and Commissions03 Nov 2017Appeal Dismissed
DOLLY GULERIA W/O. LATE. COL. S.S.GULERIA Vs M/S. ANSAL HOUSING & CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0003
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions01 Nov 2017
M/S. GANNON DUNKERLEY & CO. LTD. Vs M/S. UNITECH LIMITED, & ANR.
National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0002
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions17 Oct 2017
BANT SINGH S/o Sher Singh Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., & ORS.
National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0016
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions