Tribunals and Commissions31 Dec 1994Complaint allowed with costs
VIJAYA SUBBANNA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 487 : 1995 3 CPJ 127
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 1 of 40
Tribunals and Commissions30 Dec 1994Execution allowed
DHIRAJLAL JAIN Vs BHARAT DYERS And DRYCLEANERS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 428 : 1996 1 CPC 521 : 1996 1 CPR 366
Tribunals and Commissions30 Dec 1994Appeal dismissed
National Insurance Co.Ltd Vs M.M.LAL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 290
Tribunals and Commissions28 Dec 1994Appeal dismissed with costs
Telecom District Engineer Vs K.V. And CO.
National Consumer Disputes Redressal Commission · 1995 2 CPR 455 : 1995 3 CPJ 471
Tribunals and Commissions24 Dec 1994Complaint dismissed
MASTER ASHOK KUMAR Vs AGADI NURSING HOME
National Consumer Disputes Redressal Commission · 1995 1 CPC 647 : 1995 1 CPR 517 : 1995 3 CPJ 142
Tribunals and Commissions22 Dec 1994Appeal dismissed
New India Assurance Co.Ltd Vs K.VISWANANDHAM
National Consumer Disputes Redressal Commission · 1995 3 CPJ 285 : 1996 1 CPC 434 : 1996 1 CPR 101 : 1996 2 CLT 119
Tribunals and Commissions21 Dec 1994Appeal allowed
PARAMJIT SINGH Vs GENERAL MANAGER, D.E.S.U.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 46 : 1995 2 CPR 618
Tribunals and Commissions20 Dec 1994Appeal dismissed with costs
JAWAHARLAL CHIMANLAL MODY Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 2 CPR 445 : 1995 3 CPJ 198 : 1996 1 CLT 641
Tribunals and Commissions20 Dec 1994Appeal allowed
SARLA DEVI Vs MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 100 : 1995 3 CPR 339 : 1996 1 CLT 441
Tribunals and Commissions20 Dec 1994
S.B.GOTADAKI Vs PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 26 : 1995 1 CPC 325 : 1995 1 CPJ 141 : 1995 1 CPR 411 : 1995 2 CLT 113
Tribunals and Commissions19 Dec 1994Appeal dismissed
State Bank of India Vs JAIN IRRIGATION SYSTEM LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPC 5 : 1995 1 CPJ 136 : 1995 1 CPR 204 : 1995 2 CLT 87
Tribunals and Commissions19 Dec 1994Complaint dismissed
KANTILAL KARSHANDAS RUDANI Vs JYOTI MOTORS
National Consumer Disputes Redressal Commission · 1995 2 CPR 457 : 1996 1 CPJ 84
Tribunals and Commissions19 Dec 1994Appeal dismissed
BRANCH POST MASTER Vs C.MANIKAYAM
National Consumer Disputes Redressal Commission · 1995 3 CPJ 249 : 1996 1 CLT 560 : 1996 1 CPR 72
Tribunals and Commissions16 Dec 1994Appeal dismissed
SUNNY EMPORIUM Vs MALA SHARMA
National Consumer Disputes Redressal Commission · 1995 1 CPR 483 : 1996 1 CPJ 201
Tribunals and Commissions16 Dec 1994Appeal allowed
UNITED INDIA INSURANCE CO.LTD Vs BHARAT FRUIT CO.
National Consumer Disputes Redressal Commission · 1995 1 CPC 646 : 1995 1 CPR 565 : 1996 1 CPJ 16
Tribunals and Commissions16 Dec 1994Complaint allowed
A.M.DINESH KUMAR Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 707 : 1995 3 CPJ 398
Tribunals and Commissions16 Dec 1994
LUCKNOW DEVELOPMENT AUTHORITY Vs MANORAMA SACHAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 28 : 1995 1 CPJ 149 : 1995 1 CPR 231 : 1995 2 CLT 121
Tribunals and Commissions16 Dec 1994
WHEELS WORLD Vs TEJINDER SINGH GREWAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 27 : 1995 1 CPC 317 : 1995 1 CPJ 133 : 1995 1 CPR 236 : 1995 2 CLT 80 : 1995 3 CTJ 148
Tribunals and Commissions15 Dec 1994Disposed Of
S.K. SINGHAL Vs VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CPC 181 : 1995 1 CPJ 118 : 1995 1 CPR 402 : 1995 2 CLT 55
Tribunals and Commissions15 Dec 1994
K.V. SUBBANNA Vs KUSUMA
National Consumer Disputes Redressal Commission · 1995 1 CPR 493 : 1995 3 CPJ 120