Tribunals and Commissions05 Dec 1994Appeal allowed
KARAM VIR SINGH GUPTA Vs VINEY KAPUR
National Consumer Disputes Redressal Commission · 1995 1 CPJ 473 : 1995 2 CPR 509
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 3 of 40
Tribunals and Commissions03 Dec 1994Complaint allowed with costs
SHIVAJI GENDEO CHAVAN Vs CHIEF DIRECTOR, WANLESS HOSPITAL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 43
Tribunals and Commissions03 Dec 1994Complaint allowed with costs
SUKHADARSHAN CO-OPERATIVE HOUSING SOCIETY Vs MANAGING DIRECTOR, M/S. MANSUKHANI BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 14 : 1995 3 CPR 674 : 1996 1 CLT 357 : 1996 1 CPC 21
Tribunals and Commissions03 Dec 1994
SHIVANI SHEKHAR PARELKAR Vs Bharat Petroleum Corporation Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPJ 412
Tribunals and Commissions03 Dec 1994
DINESH JAIN Vs HOTEL TASHI DELEK
National Consumer Disputes Redressal Commission · 1995 2 CPJ 420 : 1995 3 CPR 145
Tribunals and Commissions02 Dec 1994Appeal dismissed
ASIA REFRIGERATION Vs SHRI VINOD KUMAR
National Consumer Disputes Redressal Commission · 1995 2 CPJ 241
Tribunals and Commissions02 Dec 1994
VIJAY KUMAR JAIN, ADVOCATE Vs BAJAJ AUTO LTD
National Consumer Disputes Redressal Commission · 1995 2 CPC 299 : 1995 2 CPJ 271
Tribunals and Commissions02 Dec 1994
HAR SARUP GUPTA Vs Kailash Nath and Associates
National Consumer Disputes Redressal Commission · 1995 2 CPJ 275
Tribunals and Commissions01 Dec 1994Dismissed
ZENITH COMPUTERS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPC 340 : 1995 2 CLT 120
Tribunals and Commissions01 Dec 1994Order modified
ANIL TRANSPORT COMPANY Vs ANIL KUMAR HARSUKHLAL VORA
National Consumer Disputes Redressal Commission · 1996 1 CPJ 59
Tribunals and Commissions01 Dec 1994
SOYA UDYOG LTD. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 39 : 1995 1 CPC 328 : 1995 1 CPJ 88 : 1995 1 CPR 336 : 1995 2 CPJ 22
Tribunals and Commissions30 Nov 1994Complaint allowed with costs
M.ABDUL LATHEEF Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 461 : 1996 1 CLT 638 : 1996 1 CPC 305 : 1996 1 CPR 124
Tribunals and Commissions30 Nov 1994Appeal dismissed
DY. COMMISSIONER, RAJASTHAN HOUSING BOARD Vs NITIN KUMAR SINGHVI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 136
Tribunals and Commissions30 Nov 1994
PREM G's. INTERNATIONAL Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPJ 222
Tribunals and Commissions30 Nov 1994
DHULIA GAS AGENCY Vs ANANDA ONKAR PATIL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 40 : 1995 1 CLT 609 : 1995 1 CPJ 67 : 1995 2 CPR 209
Tribunals and Commissions29 Nov 1994Complaint allowed with costs
WG. CDR.ANIL ROY Vs CHAIRMAN, BANGALORE DEVT. AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CPJ 413 : 1995 1 CPR 299
Tribunals and Commissions29 Nov 1994Appeal dismissed
MADNANAND SARKAR Vs S.Mukherjee
National Consumer Disputes Redressal Commission · 1995 3 CPJ 355
Tribunals and Commissions29 Nov 1994
JATTI MOTORS (P) LTD. Vs UNITED INDIAN INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1995 1 CPJ 393 : 1995 1 CPR 304 : 1995 2 CLT 180
Tribunals and Commissions29 Nov 1994
INDIAN OIL CORPORATION LTD. Vs T.J.JOHN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 43 : 1995 1 CLT 475 : 1995 1 CPJ 35
Tribunals and Commissions29 Nov 1994
ASSTT.ACCOUNTS OFFICER, GT/M.E.D.C./CENTRAL Vs M.R.MURALI
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 41 : 1995 1 CPJ 39