Tribunals and Commissions29 Nov 1994
HANS RAJ ANAND Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 42 : 1994 2 CPC 367 : 1994 2 CPR 638 : 1995 1 CLT 322 : 1995 1 CPJ 26
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 4 of 40
Tribunals and Commissions28 Nov 1994Appeal No. 168/93 allowed
AUTO LINES, JALNAKUM, VIJAYA J. BHUTADA Vs VIJAYA J. BHUTADA, AUTO LINES, JALNA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 163
Tribunals and Commissions28 Nov 1994Appeal allowed
BRIG. K.P. MEHWALA Vs Army Welfare Housing Organisation
National Consumer Disputes Redressal Commission · 1995 3 CPJ 184
Tribunals and Commissions28 Nov 1994
METRO TYRES LTD. Vs SAMARTH ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 44 : 1995 1 CLT 466 : 1995 1 CPC 484 : 1995 1 CPJ 34
Tribunals and Commissions25 Nov 1994Complaint allowed
KAYNE CONSTRUCTIONS PVT. LTD. Vs PRINTERS INDIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 438 : 1996 1 CPR 297 : 1996 2 CLT 79
Tribunals and Commissions25 Nov 1994Complaint allowed with costs
PRAMILA MALHOTRA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 711 : 1995 1 CPJ 371
Tribunals and Commissions24 Nov 1994Appeal dismissed
OM PRAKASH PRASAD Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 576 : 1996 1 CPC 247
Tribunals and Commissions24 Nov 1994Complaint allowed
Chandra Shekhar Singh Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 378 : 1996 1 CPR 407
Tribunals and Commissions23 Nov 1994Appeals allowed
HEADWAY FINANCE And INVESTMENT CO. LTD. Vs SARLA DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPC 685 : 1995 3 CPJ 110 : 1995 3 CPR 264
Tribunals and Commissions22 Nov 1994
GANGAMMA Vs Senior Divisional Manager, LIC of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 715 : 1995 1 CPJ 388 : 1995 1 CPR 313
Tribunals and Commissions17 Nov 1994Complaint allowed with costs
GOPAL NIWAS BHADUT SAHAKAR MANDAL Vs SWASTIK JANTA SAHAKARI BANK LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 394
Tribunals and Commissions17 Nov 1994Complaint allowed with costs
NETHAJI COLONY RESIDENTS WELFARE ASSOCIATION Vs K.GOPAL PILLAI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 323
Tribunals and Commissions17 Nov 1994Complaint dismissed
PARIMAL COMPUTERS And DATA PROCESSING CENTRE (P) LTD. Vs PROJECT CO-ORDINATOR
National Consumer Disputes Redressal Commission · 1995 1 CPC 497 : 1995 1 CPJ 380 : 1995 1 CPR 312 : 1995 2 CLT 147
Tribunals and Commissions17 Nov 1994Appeal dismissed
CHIEF GENERAL MANAGER, TELEPHONES Vs I.S.AHLUWALIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 390 : 1996 1 CLT 669
Tribunals and Commissions16 Nov 1994Appeal allowed with costs
Pradeep Vs KUSHAL AUTO PVT. LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPJ 128
Tribunals and Commissions15 Nov 1994Appeal dismissed
SUNIL KUMAR AGRAWAL Vs CHIEF GENERAL MANAGER TELECOM, PATNA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 374
Tribunals and Commissions15 Nov 1994
UNITED COMMERCIAL BANK Vs Mahendra Popatlal Vora
National Consumer Disputes Redressal Commission · 1995 1 CLT 324 : 1995 1 CPC 7 : 1995 1 CPJ 83 : 1995 1 CPR 242
Tribunals and Commissions15 Nov 1994
Omega Packaging Pvt Ltd Vs CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 1995 1 CLT 345 : 1995 1 CPC 170 : 1995 1 CPJ 1 : 1995 1 CPR 247
Tribunals and Commissions14 Nov 1994Revision Petition allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs VINOD KUMAR BANSAL
National Consumer Disputes Redressal Commission · 1995 1 CLT 367 : 1995 1 CPC 178 : 1995 1 CPJ 3 : 1995 1 CPR 241
Tribunals and Commissions14 Nov 1994Appeal allowed
INDRAPURI EXPRESS COURIER Vs MODERN AGENCIES
National Consumer Disputes Redressal Commission · 1995 3 CPJ 179