Tribunals and Commissions14 Nov 1994Appeal allowed
VISHAL GOODS TRANSPORT CO. Vs INTER UNIVERSITY PRESS (P) LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 328
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 5 of 40
Tribunals and Commissions14 Nov 1994
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs DUNGER CHAND
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 45 : 1995 1 CLT 477 : 1995 1 CPJ 37
Tribunals and Commissions11 Nov 1994Appeal rejected
SHUSHIL SHUKLA Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 532 : 1996 1 CPJ 100
Tribunals and Commissions11 Nov 1994Complaint allowed with costs
ANAS BABU Vs JOSSOP And CO.
National Consumer Disputes Redressal Commission · 1995 2 CPC 679 : 1995 3 CPJ 105 : 1995 3 CPR 252 : 1996 1 CLT 366
Tribunals and Commissions11 Nov 1994Complaint allowed with costs
PLASTIC INTERNATIONAL Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 526 : 1996 1 CLT 679 : 1996 1 CPR 95
Tribunals and Commissions11 Nov 1994Complaints allowed without costs
RAHMATH PRODUCE And CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPR 693 : 1995 3 CPJ 158
Tribunals and Commissions11 Nov 1994Appeal dismissed
MAHADEO B. GULHANE Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 1995 3 CPJ 191
Tribunals and Commissions11 Nov 1994
TELECOMMUNICATION DISTRICT MANAGER, PANAJI Vs ALOYSIUS BRAGANZA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 46 : 1995 1 CLT 451
Tribunals and Commissions10 Nov 1994Complaint allowed
NARAYANRAO MAHADEO MANJREKAR Vs Sangli Bank Limited
National Consumer Disputes Redressal Commission · 1995 1 CPC 588 : 1995 1 CPR 582 : 1995 2 CPJ 316
Tribunals and Commissions10 Nov 1994Complaint allowed with costs
P.K.RAMESHAN Vs M.O.HASSAN KUTHOOS MARICAR LTD.
National Consumer Disputes Redressal Commission · 1995 1 CLT 423 : 1995 1 CPJ 111
Tribunals and Commissions10 Nov 1994Appeal allowed with costs
SANJAY KISHAN KAUL, ADVOCATE Vs GROOVY COMMUNICATIONS
National Consumer Disputes Redressal Commission · 1995 1 CPJ 417 : 1995 2 CLT 178
Tribunals and Commissions10 Nov 1994Appeal allowed
K. Chandrasekaran Vs STANES MOTORS SOUTH INDIA LTD.
National Consumer Disputes Redressal Commission · 1995 1 CLT 429 : 1995 1 CPJ 108
Tribunals and Commissions10 Nov 1994Appeal partly allowed
COOL INDIA Vs RAMA LUTHRA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 403 : 1995 2 CLT 190
Tribunals and Commissions09 Nov 1994Appeal allowed
RAMKRISHNA SANTU SONAWANE Vs VISHWANATH NARAYAN NAGWEKAR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 217 : 1996 1 CLT 535 : 1996 1 CPR 45
Tribunals and Commissions09 Nov 1994
BHARAT MOTOR Vs USHA RANI SAMAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 47 : 1995 1 CLT 460 : 1995 1 CPJ 33
Tribunals and Commissions09 Nov 1994
RAM AGENCY Vs ASHOK CHANDMAL BORA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 48 : 1995 1 CLT 480 : 1995 1 CPJ 36
Tribunals and Commissions08 Nov 1994Petition dismissed
POONAM VERMA Vs ASHWIN PATEL
National Consumer Disputes Redressal Commission · 1995 1 CLT 347 : 1995 1 CPC 154 : 1995 1 CPJ 11 : 1995 1 CPR 276
Tribunals and Commissions08 Nov 1994Dismissed
K.M. PONNAPPAN Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CLT 363 : 1995 1 CLT 368 : 1995 1 CPC 1 : 1995 1 CPJ 7 : 1995 1 CPR 269
Tribunals and Commissions08 Nov 1994Appeal allowed
A. SHAMSUDDIN Vs ASSISTANT EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CLT 440 : 1995 1 CPJ 117
Tribunals and Commissions08 Nov 1994
HEMANT G. LAKHANI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1994 3 CPR 629 : 1995 1 CLT 538 : 1995 1 CPJ 344