COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1994

790 judgments · page 40 of 40

Tribunals and Commissions07 Jan 1994Appeal dismissed

MAHARASHTRA STATE LEVEL CROP INSURANCE CELL OF GENERAL INSURANCE CORPN. OF INDIA Vs SAMBHAJIRAO W. TODMAL

National Consumer Disputes Redressal Commission · 1994 1 CPR 860 : 1995 2 CPJ 325

Tribunals and Commissions06 Jan 1994Complaint allowed with costs

National Consumer Disputes Redressal Commission · 1994 3 CPJ 328

Tribunals and Commissions06 Jan 1994Appeal allowed

National Consumer Disputes Redressal Commission · 1994 2 CPR 126 : 1994 3 CPJ 26

Tribunals and Commissions06 Jan 1994Appeals allowed

National Consumer Disputes Redressal Commission · 1994 2 CPJ 252

Tribunals and Commissions06 Jan 1994Appeal dismissed

National Consumer Disputes Redressal Commission · 1995 2 CPJ 289

Tribunals and Commissions06 Jan 1994Appeal dismissed

National Consumer Disputes Redressal Commission · 1994 1 CPC 698 : 1994 1 CPR 871 : 1994 2 CPJ 336

Tribunals and Commissions05 Jan 1994Appeal dismissed

National Consumer Disputes Redressal Commission · 1994 1 CPR 474 : 1994 2 CPJ 476

Tribunals and Commissions04 Jan 1994Appeal partly allowed

National Consumer Disputes Redressal Commission · 1996 1 CPJ 383

Tribunals and Commissions03 Jan 1994

National Consumer Disputes Redressal Commission · 1994 1 CLT 528 : 1994 3 CPJ 291

Tribunals and Commissions01 Jan 1994

National Consumer Disputes Redressal Commission · 1994 3 CPJ 201