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National Consumer Disputes Redressal Commission judgments, 1994

790 judgments · page 39 of 40

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Tribunals and Commissions17 Jan 1994

Sureshchandra Vs MARUTI UDYOG LTD

National Consumer Disputes Redressal Commission · 1994 2 CPJ 316

Read judgment
Tribunals and Commissions14 Jan 1994Appeal allowed

MANAGER, ASHOK PIPE UDHYOG Vs SALOOK RAM

National Consumer Disputes Redressal Commission · 1994 1 CPR 605 : 1994 2 CPJ 253

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Tribunals and Commissions13 Jan 1994

ARJUN LAL AGGARWAL Vs State Bank of India

National Consumer Disputes Redressal Commission · 1994 2 CPJ 238

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Tribunals and Commissions13 Jan 1994

INDIAN PLYWOOD MANUFACTURING CO. LTD. Vs SKIPPER CONSTRUCTION CO. LTD.

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 18 : 1994 1 CPJ 189

Read judgment
Tribunals and Commissions12 Jan 1994

HARYANA STATE ELECTRICITY BOARD Vs LAXMAN SINGH

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 22 : 1995 1 CPJ 234 : 1995 2 CLT 128

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Tribunals and Commissions12 Jan 1994

HARYANA URBAN DEVELOPMENT AUTHORITY Vs ANTANT BIR SINGH

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 19 : 1995 2 CPJ 15 : 1995 2 CPR 636 : 1996 4 CTJ 6

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Tribunals and Commissions12 Jan 1994

NEW INDIA ASSURANCE CO. LTD. Vs A.NAZAR

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 21 : 1995 2 CPJ 14

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Tribunals and Commissions12 Jan 1994

ALACRITY FOUNDATIONS (PVT.) LTD. Vs CHAIRMAN, TAMIL NADU ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 20 : 1995 1 CPJ 237 : 1995 2 CLT 154

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Tribunals and Commissions11 Jan 1994Appeal allowed

ADHIYAMAN COLLEGE OF ENGINEERING FOR MEN And WOMEN Vs R. KRISHNAN

National Consumer Disputes Redressal Commission · 1994 2 CPJ 121

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Tribunals and Commissions11 Jan 1994

DRS-87 APPLICANTS, ASSOCIATION Vs CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 23 : 1995 1 CLT 690 : 1995 1 CPJ 164 : 1995 2 CPC 101

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Tribunals and Commissions10 Jan 1994Complaint allowed with costs

SHANKARBHAI MAGANBHAI PRAJAPATI Vs DIVL. MANAGER, L.I.C.

National Consumer Disputes Redressal Commission · 1994 2 CPJ 188

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Tribunals and Commissions10 Jan 1994Appeal dismissed

STAR AUTO And ENGINEERS Vs United India Insurance Co.

National Consumer Disputes Redressal Commission · 1994 1 CPC 328 : 1994 1 CPR 333 : 1994 2 CPJ 591

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Tribunals and Commissions10 Jan 1994Complaint allowed

NILKANT R. AMONKAR, VASCO Vs NEW INDIA ASSURANCE CO., VASCO

National Consumer Disputes Redressal Commission · 1994 1 CPR 756 : 1994 2 CPJ 266

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Tribunals and Commissions10 Jan 1994Complaint dismissed

S.S.KAHLON Vs BAWA HOSPITAL

National Consumer Disputes Redressal Commission · 1994 1 CPR 286 : 1994 3 CPJ 286

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Tribunals and Commissions10 Jan 1994Appeal allowed with costs

SHAKSHI TRADERS Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1994 2 CPC 293 : 1995 1 CLT 26 : 1995 1 CPJ 311

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Tribunals and Commissions10 Jan 1994

PANJIM PLANNING AND DEVELOPMENT AUTHORITY Vs MRS.RASHMI A.SIRSAT

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 25 : 1994 1 CPJ 195 : 1995 2 CLT 331

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Tribunals and Commissions10 Jan 1994

PURUSHOTTAM NAGAR Vs ZONAL MANAGER, UCO BANK, JAIPUR

National Consumer Disputes Redressal Commission · 1994 0 NCDRC 24 : 1994 1 CPC 272 : 1994 1 CPJ 162 : 1994 2 CPR 551

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Tribunals and Commissions10 Jan 1994

Executive Engineer M S E B Vs Ashok Laxman Jere

National Consumer Disputes Redressal Commission · 1994 2 CPJ 428

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Tribunals and Commissions07 Jan 1994Appeal allowed

M.S.SOUTH EASTERN ROADWAYS Vs M.S.AJEET RAJ And CO

National Consumer Disputes Redressal Commission · 1994 2 CPJ 35

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Tribunals and Commissions07 Jan 1994

BHARAT BISCUIT CO. P. LTD. Vs JAIN TRANSPORT And CO

National Consumer Disputes Redressal Commission · 1994 2 CPJ 220

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