Tribunals and Commissions03 Feb 1994Appeal dismissed
Regional Director, E.S.I. Corporation Vs T.I. ULAHANNAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 438 : 1995 2 CLT 202 : 1995 2 CPR 400
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 37 of 40
Tribunals and Commissions03 Feb 1994Appeal dismissed without costs
CO-OPERATIVE AGRICULTURAL And RURAL DEVELOPMENT BANK Vs K. SARADAMMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 154 : 1995 3 CPR 316 : 1996 1 CLT 402
Tribunals and Commissions03 Feb 1994Appeal allowed
PRADYUT KUMAR CHANDRA Vs MOHIT KUMAR CHANDRA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 322 : 1994 2 CPR 135
Tribunals and Commissions03 Feb 1994Appeal dismissed
ANDHARAYOSE Vs MOIDEEN RAWTHER
National Consumer Disputes Redressal Commission · 1995 1 CPJ 489 : 1995 2 CLT 223
Tribunals and Commissions03 Feb 1994
VENUS TRADERS Vs SOUTH ASSAM CARRIERS PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 16 : 1994 1 CLT 570 : 1994 1 CPC 458 : 1994 1 CPJ 136 : 1994 1 CPR 457 : 1994 2 CTJ 102
Tribunals and Commissions02 Feb 1994Appeal dismissed
GENERAL MANAGER, DEPTT. OF TELECOM, PANAJI Vs ZAHEDA SHAIK NABI, VASCO
National Consumer Disputes Redressal Commission · 1994 2 CPJ 196
Tribunals and Commissions02 Feb 1994Allowed
ASHISH MIDHA Vs SIPANI AUTOMOBILES
National Consumer Disputes Redressal Commission · 1994 1 CLT 713 : 1994 2 CPJ 115
Tribunals and Commissions01 Feb 1994Complaint dismissed
N.Deepak Vs AD LABS FILMS PVT.LTD
National Consumer Disputes Redressal Commission · 1994 1 CPR 878 : 1994 2 CPJ 82
Tribunals and Commissions01 Feb 1994Appeal allowed
TELECOM DISTRICT MANAGER Vs RAMANAND ROY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 231
Tribunals and Commissions01 Feb 1994Appeal allowed
GOVINDRAM G. PUROHIT Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 1995 1 CLT 542 : 1995 1 CPJ 212
Tribunals and Commissions31 Jan 1994Complaint dismissed
PANDIAN PAPER PRODUCTS Vs INTEGRATED MANAGEMENT SERVICES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 158
Tribunals and Commissions31 Jan 1994Complaint dismissed
FACTORY MANAGER, OM NEELKANTH CHEMICALS INDIA (P) LTD. Vs GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 208
Tribunals and Commissions31 Jan 1994
DIESEL MACHINERY WORKS Vs NEW BHARAT ENGINEERING WORKS PVT. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 236
Tribunals and Commissions31 Jan 1994Appeal dismissed
C.E.S.C. Ltd. Vs LARICA HOLIDAY RESORT
National Consumer Disputes Redressal Commission · 1994 2 CPJ 246 : 1994 2 CPR 122
Tribunals and Commissions31 Jan 1994Complaint partly allowed
HAPPY HOME Vs RAWAL BUILDERS And REAL ESTATE DEVELOPERS
National Consumer Disputes Redressal Commission · 1994 1 CPR 759 : 1994 2 CPJ 262
Tribunals and Commissions31 Jan 1994Complaint allowed
SHAKTI TRANSPORT CO. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPR 866 : 1994 2 CPJ 334
Tribunals and Commissions31 Jan 1994
C.L. RAIZADA Vs DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 57
Tribunals and Commissions31 Jan 1994
ORIENTAL INSURANCE CO. LTD. Vs ROHIT KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 17 : 1994 1 CLT 651 : 1994 1 CPJ 196
Tribunals and Commissions27 Jan 1994Revision Petition dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs OM PARKESH GARG
National Consumer Disputes Redressal Commission · 1994 2 CPJ 143
Tribunals and Commissions27 Jan 1994Appeal allowed
URMILABEN CHANDRAKANT PATEL Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 1994 2 CPC 224 : 1995 2 CPJ 294