Tribunals and Commissions16 Feb 1994
D. YESODHARAN Vs CHAIRMAN And MANAGING DIRECTOR, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 3 CPJ 63
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 35 of 40
Tribunals and Commissions16 Feb 1994Appeal allowed
RAMAKRISHNA AGENCIES Vs B. NAGESWARA RAO
National Consumer Disputes Redressal Commission · 1995 2 CPJ 51
Tribunals and Commissions16 Feb 1994Appeal partly allowed
CHAMANLAL MADHAVJI Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 1 CPR 812 : 1994 2 CPJ 548
Tribunals and Commissions15 Feb 1994Complaint dismissed with costs
NATIONAL INSURANCE CO. Vs JAGDAMBA TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1995 3 CPJ 125
Tribunals and Commissions15 Feb 1994Complaint allowed
P.J.Joseph Vs LAKSHMI And CO.
National Consumer Disputes Redressal Commission · 1994 2 CPC 279 : 1994 2 CPJ 137 : 1994 2 CPR 81
Tribunals and Commissions15 Feb 1994
UMA EXPORTS Vs Singapore Airlines Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 257
Tribunals and Commissions15 Feb 1994Appeal dismissed
K.A. KADER Vs DIRECTOR, T.N.A. D.U. MILK PRODUCERS' FEDERATION
National Consumer Disputes Redressal Commission · 1994 3 CPJ 262
Tribunals and Commissions15 Feb 1994
UMA RASHMIKANT PATEL Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1994 2 CPJ 327
Tribunals and Commissions14 Feb 1994Complaint allowed with costs
LALITA BADHWAR Vs PRADEEP KUMAR KUMRA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 129
Tribunals and Commissions14 Feb 1994
GOVINDBHAI SHANKARLAL And CO. Vs Mahindra And Mahindra Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPR 339 : 1995 1 CLT 552 : 1995 1 CPJ 207
Tribunals and Commissions14 Feb 1994Complaint dismissed
A.IGNATIOUS JULIAN Vs Passport Officer
National Consumer Disputes Redressal Commission · 1994 3 CPJ 321 : 1995 2 CPR 108
Tribunals and Commissions12 Feb 1994Appeal dismissed
Life Insurance Corporation of India Vs MOOLI DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPC 683 : 1995 3 CPJ 116 : 1995 3 CPR 256 : 1996 1 CLT 440
Tribunals and Commissions11 Feb 1994Appeal partly allowed
BANSI LAL Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 289
Tribunals and Commissions11 Feb 1994
SURAJ BHAN Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 10 : 1994 1 CPJ 199
Tribunals and Commissions10 Feb 1994Complaint disposed of
GILL RICE AND GENERAL MILLS Vs SAGGU AGRICULTURAL INDUSTRIES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 272
Tribunals and Commissions10 Feb 1994Dismissed
Chief Post Master, Kanpur Vs P.K. SARRAF
National Consumer Disputes Redressal Commission · 1994 1 CPC 622 : 1994 1 CPJ 205
Tribunals and Commissions10 Feb 1994Appeal allowed
Life Insurance Corporation of India Vs K.A. CHALEY
National Consumer Disputes Redressal Commission · 1995 1 CPJ 496 : 1995 2 CLT 232
Tribunals and Commissions10 Feb 1994
K.P. LEELA, ADVOCATE Vs ANEJA FINANCIAL CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 1994 2 CPC 651 : 1994 2 CPJ 640 : 1994 3 CPR 186 : 1995 1 CLT 307
Tribunals and Commissions09 Feb 1994Allowed
National Insurance Co. Ltd. , RATHI ROADWAYS Vs Venus Traders
National Consumer Disputes Redressal Commission · 1994 1 CLT 583 : 1994 1 CPC 470 : 1994 1 CPJ 210 : 1994 1 CPR 468
Tribunals and Commissions09 Feb 1994Allowed
JAGDISH SINGH Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CLT 568 : 1994 1 CPC 468 : 1994 1 CPJ 172 : 1994 1 CPR 467