Tribunals and Commissions23 Feb 1994Appeal allowed
SR. SUPERINTENDENT OF POST OFFICES Vs Manoj Kumar Sharma
National Consumer Disputes Redressal Commission · 1994 2 CPJ 554 : 1994 2 CPR 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 34 of 40
Tribunals and Commissions23 Feb 1994
MOTOR GENERAL FINANCE LIMITED Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CLT 342 : 1995 1 CPJ 93
Tribunals and Commissions22 Feb 1994Appeal allowed
DIV. MANAGER L.I.C. Vs V.MANIMEGALAI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 54
Tribunals and Commissions22 Feb 1994Appeal allowed
DISTRICT COLLECTOR Vs K. MALAICHAMY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 284
Tribunals and Commissions22 Feb 1994
EBENEZER Vs TOTICORIN PLASTIC PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 8 : 1994 1 CPJ 208 : 1994 2 CPC 18 : 1994 2 CPR 34
Tribunals and Commissions21 Feb 1994Complaint allowed
RAMESH CHANDRA KANTILAL CHOKSI Vs GIRISH And COMPANY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 231
Tribunals and Commissions21 Feb 1994Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs KHAZANI DEVI
National Consumer Disputes Redressal Commission · 1994 1 CPC 654 : 1994 1 CPR 602 : 1994 2 CPJ 290
Tribunals and Commissions21 Feb 1994Appeal allowed without costs
State Bank of India Vs HUKUM CHAND DHINGRA
National Consumer Disputes Redressal Commission · 1994 2 CPC 38 : 1994 2 CPJ 627 : 1994 2 CPR 117
Tribunals and Commissions21 Feb 1994
Sumangala Steel Ltd. Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 192
Tribunals and Commissions21 Feb 1994
ELTEX RUDY LTD. Vs ROSHAN FREIGHT CARRIERS
National Consumer Disputes Redressal Commission · 1994 1 CPR 562 : 1994 3 CPJ 293
Tribunals and Commissions21 Feb 1994
COMMISSIONER OF TRANSPORT Vs Y.R.GROVER
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 9
Tribunals and Commissions18 Feb 1994Appeal dismissed
P.K.MALAICHAMY Vs BANK OF MADURAI LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 84 : 1995 1 CPC 39
Tribunals and Commissions18 Feb 1994Complaint allowed
RAMBAL ENGG. PRODUCTS (P) LTD. Vs PATEL ROADWAYS LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPR 559 : 1994 2 CPJ 210
Tribunals and Commissions18 Feb 1994Complaint returned
Prasad Industries Vs Chief General Manager
National Consumer Disputes Redressal Commission · 1994 3 CPJ 100
Tribunals and Commissions18 Feb 1994Appeal dismissed
Municipal Council Vs A.SAMBAIAH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 164
Tribunals and Commissions18 Feb 1994Appeal allowed
D.B.S. NARAYANA MURTHY Vs I. VENUGOPAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 196 : 1995 1 CPR 733
Tribunals and Commissions18 Feb 1994Appeal partly allowed
AREA MANAGER, LIC HOUSING FINANCE LTD. Vs S. GOPAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 310
Tribunals and Commissions17 Feb 1994Appeal allowed
INDIAN SEWING MACHINE CO. LTD. Vs SUPRIYA MUKHERJEE
National Consumer Disputes Redressal Commission · 1994 2 CPR 132 : 1994 3 CPJ 20
Tribunals and Commissions16 Feb 1994Appeal dismissed
Parmjit Singh Vs M.SITHA DEVI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 250 : 1995 2 CPR 54
Tribunals and Commissions16 Feb 1994Appeal dismissed
GOURU LINGAIAH Vs N. CHANDRASHEKAR
National Consumer Disputes Redressal Commission · 1995 1 CLT 524 : 1995 1 CPJ 333