Tribunals and Commissions05 Mar 1994
JALAN TRADERS Vs National Insurance Co.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 432
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 32 of 40
Tribunals and Commissions04 Mar 1994Allowed
NARAYANAN VYANKATKRISHNAN IYENGAR Vs SHAKTI FOODS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 652 : 1994 3 CPR 480 : 1995 1 CPC 23
Tribunals and Commissions04 Mar 1994Appeal dismissed
QUILON RADIO SERVICE Vs P.T.Mathew
National Consumer Disputes Redressal Commission · 1995 1 CLT 174 : 1995 1 CPJ 411
Tribunals and Commissions04 Mar 1994Appeals dismissed
BRANCH MANAGER, INDIAN BANK Vs DISTT. COLLECTOR And OTHERS
National Consumer Disputes Redressal Commission · 1995 1 CPJ 450 : 1995 2 CLT 563 : 1995 2 CPC 178 : 1995 2 CPR 483
Tribunals and Commissions03 Mar 1994Appeal dismissed
DEVINDRA MITTAL Vs G.M., TELECOM, DISTT. FARIDABAD
National Consumer Disputes Redressal Commission · 1994 2 CPC 143 : 1994 2 CPJ 356
Tribunals and Commissions03 Mar 1994Appeal dismissed
NEW INDIA ASSURANCE COMPANY Vs MADAMANCHI RATTAIAH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 4
Tribunals and Commissions03 Mar 1994Appeal dismissed
Seematti Vs GEETHA MATHEW
National Consumer Disputes Redressal Commission · 1995 1 CPJ 425 : 1995 2 CLT 196
Tribunals and Commissions03 Mar 1994
BHARTIYA COMMERCIAL And INDUSTRIAL RESOURCES INDIA LTD. Vs SANJAY KUMAR SAXENA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 169
Tribunals and Commissions03 Mar 1994Appeal allowed
BHOJ RAJ DALMIA And SONS Vs General Manager, Calcutta Telephones
National Consumer Disputes Redressal Commission · 1995 1 CLT 494 : 1995 1 CPJ 170
Tribunals and Commissions02 Mar 1994Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs Rachpal Singh
National Consumer Disputes Redressal Commission · 1994 2 CPJ 282 : 1994 2 CPR 218
Tribunals and Commissions02 Mar 1994Revision Petitions allowed
INDIAN BANK Vs SUKHDEV SINGH And OTHERS
National Consumer Disputes Redressal Commission · 1994 1 CPC 566 : 1994 2 CPJ 275 : 1994 2 CPR 165
Tribunals and Commissions02 Mar 1994Appeal dismissed
SENIOR BRANCH MANAGER, LIC OF INDIA Vs BODDEPALLI RAMARAO
National Consumer Disputes Redressal Commission · 1994 3 CPJ 222 : 1995 1 CPR 799
Tribunals and Commissions02 Mar 1994Appeal allowed
L. WALAITI RAM Vs MANAGING DIRECTOR, H.S.M.I.T.C.
National Consumer Disputes Redressal Commission · 1994 1 CPC 453 : 1994 2 CPR 155 : 1994 3 CPJ 226
Tribunals and Commissions02 Mar 1994Appeal partly allowed
P. RAMACHANDRA REDDY Vs LAMBADI BANSI
National Consumer Disputes Redressal Commission · 1994 2 CPC 647 : 1994 2 CPJ 595 : 1994 3 CPR 166 : 1995 1 CLT 305
Tribunals and Commissions02 Mar 1994Appeal dismissed
BRANCH MANAGER, THE PEERLESS GENERAL INVESTMENT CO. LTD. Vs C.K.THANKAMONY DEVI
National Consumer Disputes Redressal Commission · 1995 1 CPJ 422
Tribunals and Commissions02 Mar 1994Appeal allowed
TRILOCHAN DIPAKLAL MEHTA Vs RAMESH AMBALAL MODI
National Consumer Disputes Redressal Commission · 1994 2 CPC 259 : 1994 2 CPR 343 : 1995 1 CLT 566 : 1995 1 CPJ 203
Tribunals and Commissions02 Mar 1994Appeal dismissed
PROF. S. NAGARAJAN Vs SECRETARY, ANDHRA PRADESH HOUSING BOARD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 261
Tribunals and Commissions02 Mar 1994Appeal dismissed
Sandoz (India) Ltd. Vs VISHWANATH M. SWAMI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 279
Tribunals and Commissions02 Mar 1994Appeal dismissed
ANWARUL ULOOM (DAY) COLLEGE Vs KHAJA HASANUDDIN
National Consumer Disputes Redressal Commission · 1994 3 CPJ 330
Tribunals and Commissions01 Mar 1994Appeal dismissed with costs
REGIONAL PROVIDENT FUND COMMISSIONER Vs Shiv Kumar Joshi
National Consumer Disputes Redressal Commission · 1994 1 CLT 565 : 1994 1 CPC 562 : 1994 2 CPJ 179