Tribunals and Commissions19 Mar 1994Complaint allowed
PIARA SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 473 : 1994 2 CPR 667 : 1999 1 CPC 394
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 30 of 40
Tribunals and Commissions19 Mar 1994Appeal dismissed
BIPIN CHANDRA SARMA Vs FRENCH MOTOR CAR CO.LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 6 : 1994 3 CPR 443
Tribunals and Commissions19 Mar 1994Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs SHEHANAZ
National Consumer Disputes Redressal Commission · 1994 2 CPJ 515 : 1994 2 CPR 56
Tribunals and Commissions18 Mar 1994Disposed Of
SOUTH DELHI UNIVERSITY TEACHERS' CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs MADHU RATHOUR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 49
Tribunals and Commissions18 Mar 1994Complaint dismissed
NEW EMPIRE SILK HOUSE Vs Carrier Aircon Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 564
Tribunals and Commissions18 Mar 1994Appeal allowed without costs
YAVATMAL GRAMIN BANK Vs SHRI BALAKRISHNA KACHARUJI DHAWANE
National Consumer Disputes Redressal Commission · 1995 1 CPJ 483 : 1995 2 CLT 222
Tribunals and Commissions18 Mar 1994Appeal dismissed
DNYANESHWAR A. BELKHODE Vs SHRI SHRIKRUPA ELECTRONICS
National Consumer Disputes Redressal Commission · 1995 1 CPJ 484 : 1995 2 CLT 224
Tribunals and Commissions17 Mar 1994
DHAMI MANUFACTURERS Vs HEMKUND SUPER PACK
National Consumer Disputes Redressal Commission · 1994 1 CPC 640 : 1994 2 CPR 260 : 1994 3 CPJ 178
Tribunals and Commissions16 Mar 1994Appeal allowed
MUNICIPAL COMMITTEE OF NARWANA Vs Munshi Ram
National Consumer Disputes Redressal Commission · 1994 2 CPC 154 : 1994 2 CPJ 280
Tribunals and Commissions16 Mar 1994Appeal partly accepted
VIRSA SINGH Vs SANGRUR IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1994 2 CPC 55 : 1994 2 CPR 282 : 1994 3 CPJ 18
Tribunals and Commissions16 Mar 1994Appeal dismissed
THE MARKETING MANAGER, 'SAMAYAM' Vs PULLE SUBRAHMANYA SASTRY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 500 : 1994 3 CPR 305 : 1995 1 CPC 97
Tribunals and Commissions16 Mar 1994
CONSUMER PROTECTION COUNCIL Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPR 237 : 1995 1 CLT 613 : 1995 1 CPJ 253
Tribunals and Commissions16 Mar 1994Appeal allowed
S.D.O. (T) OF NARWANA Vs CH. TEK CHAND NAIN
National Consumer Disputes Redressal Commission · 1994 1 CPR 765 : 1995 2 CPJ 264
Tribunals and Commissions15 Mar 1994Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs BHAVNESH KUMAR
National Consumer Disputes Redressal Commission · 1994 1 CPC 599 : 1994 1 CPR 733 : 1994 2 CPJ 386
Tribunals and Commissions15 Mar 1994Appeals dismissed
South Indian Bank Ltd. Vs NAWARATHAN K. KOTHARI
National Consumer Disputes Redressal Commission · 1994 2 CPC 26 : 1994 2 CPJ 572 : 1994 2 CPR 43
Tribunals and Commissions15 Mar 1994Appeal allowed
A. KALAVATHAMMA Vs SAMBU THIRUPATHAIAH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 245
Tribunals and Commissions15 Mar 1994Appeals dismissed
H.U.D.A. OF CHANDIGARH Vs NARENDER SINGH DOON
National Consumer Disputes Redressal Commission · 1994 1 CPC 509 : 1994 2 CPJ 295
Tribunals and Commissions15 Mar 1994Appeal dismissed
ASSTT. ENGINEER DISPOSAL, SUB DIVN, I, INDIRA GANDHI NAHAR PARIYOJANA, SURATGARH Vs RADHEY SHAYAM JAIN
National Consumer Disputes Redressal Commission · 1994 3 CPJ 384
Tribunals and Commissions15 Mar 1994
Ranbiri Devi Vs DELHI ELECTRIC SUPPLY UNDERTAKING
National Consumer Disputes Redressal Commission · 1994 2 CPJ 410 : 1995 1 CLT 139
Tribunals and Commissions11 Mar 1994Appeal dismissed
Expo Machinery Ltd. Vs DILIP KUMAR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 106 : 1995 1 CPR 728