Tribunals and Commissions10 Mar 1994Appeal dismissed
CADILA LABORATORY LTD. Vs JAMES AMBROIES And OTHERS
National Consumer Disputes Redressal Commission · 1994 2 CPR 287 : 1995 2 CPJ 68
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1994
790 judgments · page 31 of 40
Tribunals and Commissions09 Mar 1994Appeal allowed
SECRETARY, AKHIL BHARATIYA MATANG SEVA MANDAL Vs KUM. MEGHA DATTATRAYA PARASWAR
National Consumer Disputes Redressal Commission · 1994 2 CPC 182 : 1994 2 CPJ 433 : 1994 2 CPR 598
Tribunals and Commissions08 Mar 1994Complaint allowed
SHAROKH ENGINEER Vs PACKWAYS PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 480
Tribunals and Commissions08 Mar 1994Appeal dismissed
M/s. ROOFER 'N' SHELTERER Vs P.V.NARSIMHAM
National Consumer Disputes Redressal Commission · 1994 3 CPJ 264 : 1995 1 CPR 731
Tribunals and Commissions08 Mar 1994
MAHALAKSHMI ENTERPRISES Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 507 : 1996 1 CPR 210
Tribunals and Commissions08 Mar 1994
SOCIETY FOR CONSUMER AWARENESS REDRESSAL AND EDUCATION Vs MANAGING DIRECTOR, JANPRIYA FINANCE AND INDUSTRIAL INVESTMENT (I) LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 5 : 1994 1 CPJ 192
Tribunals and Commissions07 Mar 1994Appeal allowed
LIC OF INDIA Vs AJIT SINGH
National Consumer Disputes Redressal Commission · 1994 1 CPC 642 : 1994 2 CPR 205 : 1994 3 CPJ 69
Tribunals and Commissions07 Mar 1994Dismissed
KESAR SINGH GANDHI Vs SIMPSON And CO. LTD
National Consumer Disputes Redressal Commission · 1995 2 CPC 340 : 1995 2 CPJ 225 : 1995 2 CPR 634
Tribunals and Commissions07 Mar 1994Complaint dismissed
S.Saravanan Vs DIRECTOR GENERAL OF POSTS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 230
Tribunals and Commissions07 Mar 1994
JALAUDDIN YUSUFLALI Vs MANAGER
National Consumer Disputes Redressal Commission · 1994 2 CPR 441 : 1995 2 CPJ 115
Tribunals and Commissions07 Mar 1994Appeal dismissed
ASHA ELECTRONICS PREMISES Vs M. Venugopal
National Consumer Disputes Redressal Commission · 1994 3 CPJ 132 : 1994 3 CPR 603
Tribunals and Commissions07 Mar 1994
CHANDER PRABHA Vs DIRECTOR, NAGALAND STATE LOTTERIES
National Consumer Disputes Redressal Commission · 1995 2 CPC 334 : 1995 2 CPJ 240 : 1995 2 CPR 638
Tribunals and Commissions07 Mar 1994Appeal dismissed
CHAIRMAN, LIC OF INDIA Vs BYRA SARADA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 324
Tribunals and Commissions07 Mar 1994
UGRA MOHAN JHA Vs DIGHRA, ZONAL MANAGER, CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPC 23 : 1994 2 CPJ 513 : 1994 2 CPR 22
Tribunals and Commissions07 Mar 1994Appeals dismissed
Telecom District Engineer Vs OM PRAKASH MARWAHA
National Consumer Disputes Redressal Commission · 1994 2 CPC 56 : 1994 2 CPJ 655 : 1994 2 CPR 292
Tribunals and Commissions05 Mar 1994Appeal dismissed
RAM CHANDRA CHAUDHURY Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 46 : 1995 1 CPC 67
Tribunals and Commissions05 Mar 1994Dismissed
PAWAN KUMAR SHARMA Vs Nagarjuna Fertilizers and Chemicals Ltd.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 306 : 1995 2 CPR 102
Tribunals and Commissions05 Mar 1994Appeal disposed of
D.B. BARUAH Vs TELECOM DISTT. MANAGER, GUWAHATI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 184
Tribunals and Commissions05 Mar 1994
BIKRAM PRASAD Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPJ 289 : 1995 1 CPR 822
Tribunals and Commissions05 Mar 1994
G. SARANGAPANI Vs G. BHARAT
National Consumer Disputes Redressal Commission · 1994 2 CPC 501 : 1994 3 CPJ 301 : 1994 3 CPR 34