Tribunals and Commissions27 Dec 2018Dismissed
M/S. Krishan Estate Developers Pvt. Ltd Vs Naveen Srivastava
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0092
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 1 of 37
Tribunals and Commissions27 Dec 2018Dismissed
United India Insurance Company Vs M/S. Mahaveera Transport Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0091
Limitation Act, 1963 — Section 5
Tribunals and Commissions21 Dec 2018Dismissed
Kolkata Municipal Corporation Vs Motilal Jalani
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 14(1)d)
Tribunals and Commissions21 Dec 2018Dismissed
Haryana Urban Development Authority Vs Lal Chand Sharma
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions21 Dec 2018Dismissed
Batra Garments Pvt. Ltd Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0063
Indian Contract Act, 1872 — Section 16, 16
Tribunals and Commissions21 Dec 2018Disposed Off
Atin Goel Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0062
Tribunals and Commissions21 Dec 2018Disposed Off
Reena Puri Lekhi & Anr Vs M/S. Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0061
Tribunals and Commissions21 Dec 2018Allowed
Atma Krishna Vs Orris Infrastructure Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 14(i)(d), 21(a)(i)Indian Contract Act, 1872 — Section 54, 55
Tribunals and Commissions20 Dec 2018Disposed Off
Louis Dreyfus Company India Private Limited Vs United India Insurance Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0090
Tribunals and Commissions20 Dec 2018Dismissed
Fiitjee Ltd Vs Jagdish Awatram Chawla
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0089
Tribunals and Commissions20 Dec 2018Dismissed
M/S. SDB Infrastructure Pvt. Ltd. & 2 Ors Vs Sanjeet Kumar Sharma
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0088
Consumer Protection Act, 1986 — Section 21(b)Punjab Apartment and Property Regulations Act, 1995 — Section 14(1), 14(2)
Tribunals and Commissions20 Dec 2018Dismissed
Paschim Banga Gramin Bank Vs Ananda Mondal & 3 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0087
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions20 Dec 2018Dismissed
Dineshbhai H. Makwana Vs Bhushan Umeshbhai Vyas
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0059
Tribunals and Commissions20 Dec 2018Disposed Off
United India Insurance Co. Ltd Vs Savikar Plyboards Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0058
Tribunals and Commissions20 Dec 2018Disposed Off
M/S. R.D. Impex Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0057
Tribunals and Commissions20 Dec 2018Dismissed
M/S. Satyam Ispat Ltd Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions19 Dec 2018Dismissed
General Motors India Pvt. Ltd Vs Ajay Singhal & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0086
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Dec 2018Dismissed
Sauri Prasad Swain Vs General Manager, State Bank Of India, Local Head Office & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0085
Tribunals and Commissions19 Dec 2018Allowed
Satya Prakash Aggarwal Vs Tashee Land Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0055
Tribunals and Commissions18 Dec 2018Disposed Off
National Agricultural Co-Operative Marketing Federation Of India Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0084