Tribunals and Commissions12 Dec 2018Dismissed
Bharat Yogiraj Gaikwad Vs Dr. Vijaykumar Revansiddha Keskar & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0076
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 3 of 37
Tribunals and Commissions12 Dec 2018
Cox & Kings Ltd. & Anr Vs Sajal Kumar Ray
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Dec 2018Dismissed
St. Xaviers School Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0040
Motor Vehicles Act, 1988 — Section 15(1)Uttar Pradesh Motor Vehicle Rules, 1998 — Rule 193
Tribunals and Commissions12 Dec 2018Dismissed
Pintu Kumar Rai & Anr Vs Managing Director/Chief Executive Officer, Bajaj Allianz General Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0039
Tribunals and Commissions12 Dec 2018Disposed Off
DLF Homes Panchkula Pvt. Ltd Vs D.S. Dhanda
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 2(1)(r), 2(1)(g), 2(1)(o), 2(1)(d), 3, 4(1), 5A, 6(1), 19, 19A, 20(1)(9)Constitution Of India, 1950 — Article 14, 15, 16, 32, 226, 227, 323A, 323B
Tribunals and Commissions12 Dec 2018Disposed Off
Ashima Sharma & Anr Vs M/S. Kashish Developers Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0037
Tribunals and Commissions12 Dec 2018Allowed
Saleem Javed & Anr Vs Unitech Hi-Tech Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0036
Tribunals and Commissions12 Dec 2018Disposed Off
Amandeep Singh Vs Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0035
Tribunals and Commissions12 Dec 2018Dismissed
Gaodevi Utkarsh Sra Co-Op. Housing Society Ltd Vs Sudesh Darshan Aggarwal & 5 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0034
Tribunals and Commissions11 Dec 2018Disposed Off
Manjula Mahajan & Anr Vs Unitech Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0075
Tribunals and Commissions11 Dec 2018Dismissed
Lekh Raj Vs Assistant Engineer, H.P. Housing
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Dec 2018Disposed Off
Ramesh Chandra Agarwal Vs Up Housing And Development Board
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)Delhi Registration Rules, 1976 — Rule 5, 15, 30
Tribunals and Commissions11 Dec 2018Dismissed
Bharat Sanchar Nigam Limited & 2 Ors Vs Dr. Balwant Singh, I.P.S. (Retired)
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Dec 2018Allowed
Dharam Pal Vs Oriental Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0030
Tribunals and Commissions11 Dec 2018Dismissed
M/S. Lilac Medicare (Pvt.) Ltd Vs Dr. Balbeer Chand Shorey
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0029
Tribunals and Commissions11 Dec 2018Disposed Off
Sumit Singh Sabarwal Vs M/S. Adel Landmarks Limited
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions11 Dec 2018Dismissed
Life Insurance Corporation Of India Vs Consumer Welfare Association & Anr
National Consumer Disputes Redressal Commission · 2019 (1) CPJ 285
Tribunals and Commissions11 Dec 2018Disposed Off
Sarita Nagpal & 2 Ors Vs Unitech Hi-Tech Developers Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0026
Tribunals and Commissions10 Dec 2018Disposed Off
Jasbir Singh Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions10 Dec 2018Disposed Off
Triveni Kodkany & 2 Ors Vs Air India Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0024
Carriage by Air Act, 1972 — Section 5