Tribunals and Commissions04 Dec 2018Disposed Off
Supdt. Of Post Vs Panchachuli Women Weavers
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0010
Indian Post Office Act, 1898 — Section 6
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2018
726 judgments · page 5 of 37
Tribunals and Commissions04 Dec 2018Dismissed
Barak Cold Storage Pvt. Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0009
Insurance Act, 1938 &madsh; Section 64U
Tribunals and Commissions03 Dec 2018Allowed
Ramchandra Pandurang Kashid Vs Automotive Manufactures Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0067
Tribunals and Commissions03 Dec 2018Disposed Off
Nirmal Ch. Gangopadhyay Vs Divisional Manager, Bajaj Allianz Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0066
Tribunals and Commissions03 Dec 2018Dismissed
M/S. Reliance Nippon Life Insurance Co. Ltd Vs Yeellapu Venkata Adibabu
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0008
Tribunals and Commissions03 Dec 2018Dismissed
Shyam Sharma Vs Sudhir Kumar Mishra
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0007
Tribunals and Commissions03 Dec 2018Dismissed
New India Assurance Co. Ltd Vs Pardeep Singh
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0006
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions03 Dec 2018Disposed Off
M/S. D. Barat Vs Ananda Gopal Maiti & 4 Ors
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0005
Limitation Act, 1963 — Section 5
Tribunals and Commissions03 Dec 2018Dismissed
State Of Haryana & 2 Ors Vs Smt. Santra
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2(d), 2(O), 21
Tribunals and Commissions03 Dec 2018Allowed
T.L. Sahu Vs United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0003
Tribunals and Commissions03 Dec 2018Disposed Off
Sunil Kumar Vs M/S. Ramprastha Sare Realty Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0002
Tribunals and Commissions03 Dec 2018Dismissed
Samruddhi Co-Operative Housing Society Ltd Vs Mumbai Mahalaxmi Construction Pvt. Ltd
National Consumer Disputes Redressal Commission · (2018) 12 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(b), 24A
Tribunals and Commissions30 Nov 2018Dismissed
Narender Ahuja Vs Branch Manager, Axis Bank Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0076
Tribunals and Commissions30 Nov 2018Dismissed
Shriram City Union Finance Ltd Vs Ashatai
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0068
Tribunals and Commissions30 Nov 2018Dismissed
National Insurance Co. Ltd Vs Bimla Devi
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0067
Tribunals and Commissions30 Nov 2018Dismissed
Sharma Realty Pvt. Ltd Vs Jayvant Vasant Thorve & Anr
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21(b)Limitation Act, 1963 — Section 5
Tribunals and Commissions30 Nov 2018Dismissed
Rabin Ray Vs Branch Manager Of The Kidderpore Branch Of United Bank Of India
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0065
Consumer Protection Act, 1986 — Section 2(1)(d)Code of Civil Procedure, 1908 — Section 11
Tribunals and Commissions30 Nov 2018Disposed Off
Rajat Chaudhary Vs M/S. Unitech Limited
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0064
Tribunals and Commissions29 Nov 2018Dismissed
Rajinder Pal Singh Vs National Seeds Corporation Ltd
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Nov 2018
Pratul Kumar Garg Vs Mahesh Kumar Alias Chunni
National Consumer Disputes Redressal Commission · (2018) 11 NCDRC CK 0062
Indian Penal Code, 1860 — Section 406, 420, 506