COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2018

726 judgments · page 37 of 37

Tribunals and Commissions03 Jan 2018Dismissed

Atul Kumar Vs National Insurance Company 3 Ors.

National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0008

Tribunals and Commissions03 Jan 2018Dismissed

National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0007

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions03 Jan 2018Dismissed

National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0006

Consumer Protection Act, 1986 — Section 21(b), 24A

Tribunals and Commissions03 Jan 2018Dismissed

National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0005

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions03 Jan 2018Dismissed

National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0004

Consumer Protection Act, 1986 — Section 22(2)

Tribunals and Commissions03 Jan 2018Dismissed

National Consumer Disputes Redressal Commission · (2018) 01 NCDRC CK 0003

Consumer Protection Act, 1986 — Section 2(1)(d), 11(1), 12(1)(c)Code Of Civil Procedure, 1908 — Order 1 Rule 8(2)