Tribunals and Commissions31 Dec 1992Complaints dismissed
EXECUTIVE ENGINEER Vs MANAGER, A.C.C. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 346
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 1 of 39
Tribunals and Commissions31 Dec 1992Appeals dismissed
GUJARAT HOUSING BOARD Vs JAYSHRIBEN J.PATEL
National Consumer Disputes Redressal Commission · 1993 1 CPR 532 : 1993 3 CPJ 1534
Tribunals and Commissions31 Dec 1992Appeal dismissed
KARNATAKA STATE ELECTRICITY BOARD Vs G.N.SESHADRI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 262
Tribunals and Commissions31 Dec 1992Complaint dismissed
R.VIVEKANANDA Vs AMARAJYOTHI HOUSE BUILDING CO-OP. SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 266
Tribunals and Commissions31 Dec 1992Complaint allowed with costs
T.S.BHAGIRATHA Vs ORIENTAL ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 303
Tribunals and Commissions31 Dec 1992Complaint dismissed
RAMPRASAD Vs HARI PRASAD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 311
Tribunals and Commissions30 Dec 1992Appeal allowed
BHARATBHAI AMRATLAL PATADIA-/ Vs GUJARAT MOTORS
National Consumer Disputes Redressal Commission · 1993 1 CPR 310 : 1993 2 CPJ 1218
Tribunals and Commissions30 Dec 1992Complaint partly allowed
ACCUMULATOR MANUFACTURING CO. Vs P.K. KHINDRI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 333
Tribunals and Commissions29 Dec 1992Appeal decided as indicated
VISHVA BANDHU BAJPAI Vs General Manager, Eastern Railway
National Consumer Disputes Redressal Commission · 1993 0 CPC 523 : 1993 1 CPJ 503
Tribunals and Commissions28 Dec 1992Appeal allowed
MUKAND LAL GABA Vs TELECOM DISTRICT MANAGER OF KARNAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 935
Tribunals and Commissions28 Dec 1992Revision allowed
State of Gujarat Vs AKHIL BHARATIYA GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1993 1 CPR 327 : 1993 2 CPJ 816
Tribunals and Commissions26 Dec 1992Appeal allowed
MUNICIPALITY CHITTORGARH Vs MADAN LAL
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1720
Tribunals and Commissions24 Dec 1992Appeal dismissed with costs
TELEPHONE DIVISIONAL ENGINEER Vs KRISHAN KUMAR CHAHAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 756
Tribunals and Commissions23 Dec 1992Appeal dismissed
United India Insurance Co. Ltd. Vs GLOBE TRACTORS (AGENCIES)
National Consumer Disputes Redressal Commission · 1992 3 CPJ 453 : 1993 0 CPC 473
Tribunals and Commissions23 Dec 1992Appeal No. 178/92 partly allowed
PUNAMCHAND M. PARMAR Vs DY. ENGINEER, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 1 CPR 535 : 1993 3 CPJ 1496
Tribunals and Commissions23 Dec 1992Complaint dismissed
M.NAMASIVAYAM Vs CHIEF GENERAL MANAGER (P.G.)
National Consumer Disputes Redressal Commission · 1993 1 CPJ 310 : 1993 2 CPR 273
Tribunals and Commissions23 Dec 1992Appeal dismissed
ARJUN DEV Vs H.S.E.B. PANCHKULA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 364
Tribunals and Commissions23 Dec 1992Appeal dismissed
SHER SINGH Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 368
Tribunals and Commissions23 Dec 1992Appeal dismissed
Escorts Ltd. Vs PRAHALAD SINGH
National Consumer Disputes Redressal Commission · 1993 1 CPJ 371
Tribunals and Commissions22 Dec 1992Complaint dismissed
SHIMOGA AUCYL (P) LTD. Vs KARNATAKA ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 491