Tribunals and Commissions21 Dec 1992Complaint allowed with costs
T.G.ENGINEERING WORKS Vs Gopal Enterprises
National Consumer Disputes Redressal Commission · 1993 1 CPJ 579
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 2 of 39
Tribunals and Commissions21 Dec 1992Complaint allowed with costs
V.G.K.FOUNDRY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 629
Tribunals and Commissions20 Dec 1992Preliminary objection ruled out
SUPERINTENDENT OF POLICE, SHIMLA Vs MODERN AUTO MOBILE
National Consumer Disputes Redressal Commission · 1993 0 CPC 560 : 1993 2 CPR 675 : 1993 3 CPJ 1787 : 1994 1 CLT 559
Tribunals and Commissions18 Dec 1992Appeal allowed
ARUN KUMAR PRADHAN Vs SECRETARY BOARD OF SECONDARY EDUCATION, ORISSA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 610
Tribunals and Commissions18 Dec 1992Complaint allowed with costs
BANARSI LAL AGGARWAL RICE And GENERAL MILLS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 473 : 1993 0 CPC 318
Tribunals and Commissions18 Dec 1992Appeals dismissed
HARYANA STATE MINOR IRRIGATION And TUBEWELL CORP. LTD. Vs Cement Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 478
Tribunals and Commissions18 Dec 1992Appeal dismissed with costs
SHASHI RADIO COMPANY Vs SUDESH SINGHAL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 637
Tribunals and Commissions18 Dec 1992Complaint dismissed
ATUL JAIN Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 543 : 1994 1 CLT 379
Tribunals and Commissions18 Dec 1992Appeal dismissed
IQBAL KRISHAN SHARMA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 69 : 1994 1 CLT 289
Tribunals and Commissions18 Dec 1992Appeal dismissed
Ajay Kumar Patra Vs PRINCIPAL-CUM-SECRETARY, SUBARNA REKHA MAHAVIDYALAYA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 877
Tribunals and Commissions18 Dec 1992Appeal dismissed
Indian Oil Corporation Ltd. Vs V. Venkataraman
National Consumer Disputes Redressal Commission · 1993 0 CPC 159 : 1993 1 CTJ 4 : 1993 2 CPJ 218 : 1994 1 CLT 239
Tribunals and Commissions18 Dec 1992Objection rejected
Ranbir Singh Vs Punjab Tractors Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 235
Tribunals and Commissions18 Dec 1992
NEW INDIA ASSURANCE CO. LTD. Vs MATI RAM
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 3 : 1993 1 CLT 617 : 1993 2 CPJ 228
Tribunals and Commissions17 Dec 1992Appeal dismissed
GIAN PRAKASH Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 230 : 1994 1 CLT 748
Tribunals and Commissions17 Dec 1992Appeals disposed of accordingly
AFZ-DA LEATHER PRODUCTS Vs BISMI LEATHERS
National Consumer Disputes Redressal Commission · 1993 0 CPC 200 : 1993 1 CLT 640 : 1993 1 CTJ 6 : 1993 2 CPJ 256 : 1998 2 CPC 618 : 1998 2 CPJ 256
Tribunals and Commissions17 Dec 1992Appeal dismissed
SHAKUM OVERSEAS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 1 CPR 511 : 1993 1 CLT 526 : 1993 1 CPJ 86
Tribunals and Commissions17 Dec 1992Appeal dismissed
INDIAN AIRLINES CORPORATION Vs ABDUL MAJID
National Consumer Disputes Redressal Commission · 1993 0 CPC 209 : 1993 1 CLT 636 : 1993 2 CPJ 251
Tribunals and Commissions17 Dec 1992Revision Petition allowed
ADDITIONAL CHIEF ENGINEER Vs RAMALINGAM
National Consumer Disputes Redressal Commission · 1993 0 CPC 190 : 1993 1 CLT 639 : 1993 2 CPJ 255
Tribunals and Commissions17 Dec 1992Complaint allowed with costs
GRAM PANCHAYAT OF DAHINA Vs H.S.E.B.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 483 : 1993 0 CPC 259
Tribunals and Commissions17 Dec 1992Revision petitions allowed
Hindustan Lever Ltd. Vs SHIVOM AGARWAL
National Consumer Disputes Redressal Commission · 1993 1 CLT 615 : 1993 2 CPJ 227