Tribunals and Commissions17 Dec 1992Appeal dismissed
SAWHNEY EXPORT HOUSE PVT. LTD. Vs PAKISTAN INTERNATIONAL AIRLINES
National Consumer Disputes Redressal Commission · 1993 1 CLT 534 : 1993 1 CPJ 96
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 3 of 39
Tribunals and Commissions17 Dec 1992Appeal allowed
HARYANA FINANCIAL CORPORATION OF CHANDIGARH-/ Vs JAMNA DASS COTTON MILLS OF HANSI
National Consumer Disputes Redressal Commission · 1993 0 CPC 254 : 1993 1 CPJ 238 : 1994 1 CPR 311
Tribunals and Commissions17 Dec 1992
VIDARBHA BRICKS MANUFACTURER'S ASSOCIATION Vs COAL INDIA LTD.
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 6 : 1993 1 CLT 634 : 1993 2 CPJ 248
Tribunals and Commissions17 Dec 1992
UNITED INDIA INSURANCE CO. LTD. Vs UNITED SILICATE INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 5 : 1993 1 CLT 638 : 1993 2 CPJ 253
Tribunals and Commissions17 Dec 1992
UNION OF INDIA Vs GUMMADI NARASIMH
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 4 : 1993 1 CLT 610 : 1993 2 CPJ 214
Tribunals and Commissions16 Dec 1992Appeal dismissed
MUNICIPAL CORPORATION OF DELHI Vs KAMAL INDIA PVT. L.TD.
National Consumer Disputes Redressal Commission · 1993 1 CLT 635 : 1993 2 CPJ 250
Tribunals and Commissions16 Dec 1992Complaint allowed
R.DHARIWAL Vs MILES INDIA LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 839
Tribunals and Commissions16 Dec 1992Order set aside
DIVISIONAL ENGINEER TELEGRAPHS-/ Vs K.C.GUPTA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 518
Tribunals and Commissions16 Dec 1992Appeal dismissed with costs
Assistant Engineer Vs Om Parkash
National Consumer Disputes Redressal Commission · 1992 3 CPJ 437
Tribunals and Commissions16 Dec 1992
SUB-POST MASTER, TIRUPUR Vs V.RAMAKRISHNAN
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 11 : 1993 0 CPC 806 : 1993 1 CLT 609 : 1993 2 CPJ 213
Tribunals and Commissions16 Dec 1992
Dolphin Courier Service Vs Mohavir Trading Company
National Consumer Disputes Redressal Commission · 1992 3 CPJ 585
Tribunals and Commissions15 Dec 1992Complaint disposed of
ASHOK BANERJEE Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 926
Tribunals and Commissions15 Dec 1992Appeal dismissed
SUKANTI BEHERA Vs SASHI BHUSAN RATH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 633
Tribunals and Commissions15 Dec 1992Revision petitions dismissed
MOHAN LAL GUPTA Vs HARYANA TELECOM CIRCLE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 229
Tribunals and Commissions15 Dec 1992Appeal No. 346 dismissed with costs
H.S.E.B. Vs PIRTHI SINGH
National Consumer Disputes Redressal Commission · 1993 0 CPC 268 : 1993 1 CPJ 220 : 1993 2 CLT 1 : 1993 3 CPR 351
Tribunals and Commissions15 Dec 1992Appeal dismissed
RAM NIWAS MANAV LECTURER-/ Vs HUDA-/
National Consumer Disputes Redressal Commission · 1993 1 CPJ 332
Tribunals and Commissions14 Dec 1992Appeal allowed
BHOJ DUTT MALHOTRA Vs KAMLESH VOHRA
National Consumer Disputes Redressal Commission · 1993 1 CLT 633
Tribunals and Commissions14 Dec 1992Order accordingly
PRAYASH PAPERS (PVT.) LTD. Vs DIVISIONAL ENGINEER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 1993 1 CPJ 320 : 1993 2 CPR 297
Tribunals and Commissions11 Dec 1992Appeal dismissed
SQN. LDR. GURDIAL SINGH Vs UNITED LAND AND HOUSING LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 794 : 1993 2 CPJ 216
Tribunals and Commissions11 Dec 1992
UNION OF INDIA Vs AMAN DAHIYA
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 15 : 1992 0 NCDRC 16 : 1993 1 CPJ 12 : 1993 1 CPR 117 : 1994 1 CCC 81