Tribunals and Commissions07 Dec 1992
SOCIAL WELFARE HOUSING (I) LTD. Vs ANIL KUMAR MATTEY
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 29 : 1993 0 CPC 215 : 1993 1 CPR 155 : 1993 2 CPJ 173
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 5 of 39
Tribunals and Commissions07 Dec 1992
ANUP KUMAR ALIAS KAILASH SHARMA Vs S.M.KANWAR
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 22 : 1993 1 CLT 700 : 1993 1 CPJ 45 : 1993 1 CPR 113 : 1993 1 CTJ 184
Tribunals and Commissions05 Dec 1992Appeal dismissed
RAO'S LADIES CENTRE Vs G.Prameela
National Consumer Disputes Redressal Commission · 1993 1 CPJ 531
Tribunals and Commissions05 Dec 1992Appeal No. 173/92 partly allowed
SUNDARAM MOTORS Vs B.J.RAJAGOPAL
National Consumer Disputes Redressal Commission · 1993 1 CPJ 282 : 1993 2 CPR 225
Tribunals and Commissions05 Dec 1992Revision dismissed
K. TAGORE Vs AVULA GOPAL RAO
National Consumer Disputes Redressal Commission · 1993 1 CPJ 329
Tribunals and Commissions05 Dec 1992Appeal dismissed
B.C.NAGAPPA Vs K.KESAVA REDDY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 388
Tribunals and Commissions04 Dec 1992Appeal No. 30/92 allowed
MAHABUBNAGAR CITIZENS COUNCIL Vs DIVISIONAL ENGINEER, APSEB
National Consumer Disputes Redressal Commission · 1993 1 CPJ 480
Tribunals and Commissions04 Dec 1992Complaint dismissed
B.S.SINGLA OF DISTRICT AMBALA Vs CHAIRMAN/MANAGING DIRECTOR INDCHEM ATL LIMITED
National Consumer Disputes Redressal Commission · 1993 1 CPJ 522
Tribunals and Commissions04 Dec 1992Appeal dismissed
J.S. LAKRA Vs NATIONAL INSURANCE CO. LTD.-/
National Consumer Disputes Redressal Commission · 1993 0 CPC 36 : 1993 1 CPJ 339
Tribunals and Commissions04 Dec 1992Appeal dismissed
Om Parkash Vs NARWANA GAS SERVICE OF NARWANA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 352
Tribunals and Commissions03 Dec 1992Complaint dismissed
RAJ ARORA Vs RUSOMA LABORATORIES (P) LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 166
Tribunals and Commissions02 Dec 1992Revision petition allowed
PUNJAB STATE ELECTRICITY BOARD Vs ANAND AGGARWAL OILS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 571 : 1993 1 CTJ 732 : 1993 2 CLT 349 : 1993 2 CPJ 891 : 1993 2 CPR 157
Tribunals and Commissions30 Nov 1992Appeal allowed
DHANJIBHAI K. PATEL Vs Union of India
National Consumer Disputes Redressal Commission · 1993 1 CPR 379 : 1993 2 CPJ 875
Tribunals and Commissions30 Nov 1992Appeal dismissed with costs
HARYANA STATE ELECTRICITY BOARD Vs VISHAL FOOD PRODUCTS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 347
Tribunals and Commissions30 Nov 1992Appeal allowed
AVAS VIKAS PARISHAD Vs RAJINDER KUMAR JAIN
National Consumer Disputes Redressal Commission · 1993 1 CPJ 372
Tribunals and Commissions28 Nov 1992Complaint dismissed
MURLI DEVI AGARWAL Vs CHAIRMAN LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1427 : 1994 2 CPR 149
Tribunals and Commissions28 Nov 1992 dismissed with costs
MAHABUBNAGAR CITIZENS COUNCIL Vs BIJLI MACHINE TOOLS SALES
National Consumer Disputes Redressal Commission · 1993 1 CPJ 419
Tribunals and Commissions28 Nov 1992Appeal allowed with costs
MANAGING DIRECTOR Vs BALMIK SINGH
National Consumer Disputes Redressal Commission · 1993 1 CPJ 513
Tribunals and Commissions28 Nov 1992Dismissed
MANAGER, M/S. BADKUL BROTHERS-/ Vs RAJESH KUMAR SEN
National Consumer Disputes Redressal Commission · 1993 1 CPJ 532
Tribunals and Commissions28 Nov 1992Appeal allowed with costs
SWASTIK AUTO STORES Vs SHYAM BABU
National Consumer Disputes Redressal Commission · 1993 2 CPJ 862 : 1993 3 CPR 168