Tribunals and Commissions18 Nov 1992O.P. directed to file written statement
OM RICE MILLS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 0 CPC 799 : 1993 2 CPJ 1033
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 7 of 39
Tribunals and Commissions16 Nov 1992Appeal dismissed
United India Insurance Co. Ltd. Vs UPADHYAYULA MOHAN RAO
National Consumer Disputes Redressal Commission · 1993 1 CLT 653 : 1993 1 CPJ 23
Tribunals and Commissions16 Nov 1992Revision partly allowed
AMBASSY DRY CLEANERS And FINISHERS Vs MANIK CHAND AGARWAL
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1586
Tribunals and Commissions16 Nov 1992
ABBEY CHEMICALS (P.) LTD. Vs KANTIBHAI D.PATEL
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 32 : 1992 2 CPR 715 : 1993 1 CPJ 17 : 1993 1 CTJ 1 : 1993 2 CPR 159
Tribunals and Commissions16 Nov 1992
UNITED INDIA INSURANCE CO. LTD. Vs PADHYAYULA MOHAN RAO
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 33 : 1993 1 CTJ 120
Tribunals and Commissions16 Nov 1992
Y.N.GUPTA Vs D.E.S.U.
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 34
Tribunals and Commissions13 Nov 1992Appeal allowed-Cost imposed
J.T. SECRETARY, GUJARAT SECONDARY EDUCATION BOARD And ANOTHER Vs DAKSHA ISHWAR LAL DHORAJIYA
National Consumer Disputes Redressal Commission · 1993 1 CPR 203 : 1993 2 CPJ 1058
Tribunals and Commissions13 Nov 1992Complaint allowed with costs
Jain Irrigation System Ltd Vs State Bank of India
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1277
Tribunals and Commissions12 Nov 1992Complaint dismissed
VAGHRI GOPALBHAI MASHABHAI Vs PARMAR NAVALBEN BALABHAI
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1038
Tribunals and Commissions12 Nov 1992Appeal dismissed
R.MAYILSAMY-/ Vs SPECIAL OFFICER, AMARAVATI CO-OPERATIVE SUGAR MILLS LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 162
Tribunals and Commissions12 Nov 1992
YOGESH TRADING CORP. Vs MANOHAR RAMCHANDRA BHOSALE
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 35 : 1994 1 CLT 302
Tribunals and Commissions11 Nov 1992Appeal allowed
RAVIKANT-/ Vs REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT
National Consumer Disputes Redressal Commission · 1993 0 CPC 343 : 1993 1 CPJ 286 : 1993 2 CPR 305
Tribunals and Commissions11 Nov 1992Appeal dismissed
S.R. DAL MILLS Vs U.P. STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPR 439 : 1993 1 CLT 519 : 1993 1 CPJ 66
Tribunals and Commissions11 Nov 1992Complaint allowed with costs
SANJAY BHASKAR GAWAI Vs ORANGE CITY BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 318 : 1993 2 CPR 267
Tribunals and Commissions11 Nov 1992Complaint allowed
RAJ TIKKU Vs ARJUN MARKETING AND FINANCE CORPORATION
National Consumer Disputes Redressal Commission · 1992 3 CPJ 365
Tribunals and Commissions11 Nov 1992Complaint allowed with costs
NAMDEO BAJIRAO RAUT Vs HINDUSTAN LEVER LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 366 : 1993 3 CPR 346
Tribunals and Commissions11 Nov 1992Appeal allowed
Syndicate Bank Vs BALDEV SINGH SAINI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 371 : 1993 2 CLT 486
Tribunals and Commissions11 Nov 1992
UNION OF INDIA Vs N.VASUDEVAN
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 36 : 1993 0 CPC 323 : 1993 1 CLT 696 : 1993 1 CPJ 119 : 1993 1 CPJ 84 : 1993 1 CPR 104
Tribunals and Commissions11 Nov 1992
Chirayinkil C P Bhadra Kumar Vs S Mahendran
National Consumer Disputes Redressal Commission · 1992 3 CPJ 71
Tribunals and Commissions09 Nov 1992Revision allowed
GUJARAT ELECTRICITY BOARD Vs M.B.ANTHONI
National Consumer Disputes Redressal Commission · 1993 1 CPR 198 : 1993 2 CPJ 1013