Tribunals and Commissions07 Nov 1992Appeal dismissed
PUSHPADEVI SOMANI Vs INDORE CLOTH MARKET CO-OPERATIVE BANK LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 649 : 1993 1 CPR 583
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 8 of 39
Tribunals and Commissions07 Nov 1992Appeal allowed
M.P. ELECTRICITY BOARD Vs MOTILAL RAI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 424
Tribunals and Commissions07 Nov 1992Appeal partly allowed
SUBHASH MODI Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1993 0 CPC 409 : 1993 1 CPJ 461 : 1993 1 CPR 580
Tribunals and Commissions07 Nov 1992Complaint rejected
COMMISSIONER, MUNICIPAL CORPORATION Vs Rajesh Singh
National Consumer Disputes Redressal Commission · 1993 1 CPR 577 : 1993 2 CPJ 608
Tribunals and Commissions06 Nov 1992Appeal terminated
SHASHI RADIO AND ELECTRIC COMPANY Vs SUDESH SINGHAL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 617 : 1994 1 CLT 310
Tribunals and Commissions06 Nov 1992Petition dismissed
RAVI KANT, M.D., M/S. I.G.F. LEASING PVT. LTD. Vs KAILASH CHAND
National Consumer Disputes Redressal Commission · 1992 2 CPR 322 : 1992 3 CPJ 74 : 1994 1 CLT 309
Tribunals and Commissions06 Nov 1992Appeal Allowed
S.D.O. CITY SUB-DIVISION, H.S.E.B. Vs Shamlal
National Consumer Disputes Redressal Commission · 1993 1 CPJ 70
Tribunals and Commissions06 Nov 1992Appeal allowed
HINDUSTAN PETROLEUM GAS AGENCY-/O.P. Vs PARSHOTAM SHARMA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 13 : 1993 2 CPR 47
Tribunals and Commissions05 Nov 1992Allowed
MELA RAM SARAN-/ Vs GENERAL MANAGER, TELECOM-/
National Consumer Disputes Redressal Commission · 1993 0 CPC 19 : 1993 1 CPJ 576 : 1993 1 CPR 685
Tribunals and Commissions05 Nov 1992Complaint allowed with costs
HANUMAN GANESH ABHYANKAR Vs RAJENDRA MANMOHAN BARTAKKE
National Consumer Disputes Redressal Commission · 1993 0 CPC 613 : 1993 1 CPJ 450
Tribunals and Commissions05 Nov 1992Complaint allowed
BHAWANI PRASAD MISRA Vs CHAIRMAN-CUM-MANAGING DIRECTOR MARUTI UDYOG LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 576
Tribunals and Commissions05 Nov 1992Order Set Aside
N.K. DEVASSY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 76 : 1994 1 CLT 319
Tribunals and Commissions04 Nov 1992Appeal allowed
K. SEEMA SHUKLA Vs GLOBEX INTERNATIONAL COMPUTERS And SERVICES
National Consumer Disputes Redressal Commission · 1994 1 CLT 324
Tribunals and Commissions04 Nov 1992Appeal dismissed
Union of India Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1009
Tribunals and Commissions04 Nov 1992Complaint sent back to District Forum
G. KALE Vs ANURAG BUILDERS
National Consumer Disputes Redressal Commission · 1993 2 CPR 224 : 1993 3 CPJ 1437
Tribunals and Commissions04 Nov 1992Complaint decided
DROPADI DEVI Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 280 : 1993 2 CPR 296
Tribunals and Commissions04 Nov 1992Complaint allowed
DAVINDRA KUMAR Vs LUCKNOW VIKAS PRADHIKARAN
National Consumer Disputes Redressal Commission · 1992 3 CPJ 310
Tribunals and Commissions03 Nov 1992Appeal dismissed accordingly
DEPARTMENT OF TELEPHONES Vs R. Subramanian
National Consumer Disputes Redressal Commission · 1992 3 CPJ 77 : 1994 1 CLT 320 : 1994 1 CLT 321
Tribunals and Commissions03 Nov 1992Petition dismissed
A.P.J. SCHOOL,FARIDABAD Vs M.K.MALHOTRA
National Consumer Disputes Redressal Commission · 1993 0 CPC 70 : 1993 1 CPJ 46
Tribunals and Commissions03 Nov 1992Appeal dismissed
SECRETARY, GRAMIN CONSUMER LABOUR ASSOICATION Vs Sub-Collector, Bhadrak
National Consumer Disputes Redressal Commission · 1993 2 CPJ 774