Tribunals and Commissions29 Oct 1992Appeal dismissed
INDRABHAN Vs ASSTT. ENGINEER, GRAMIN VIDHYUT SAHAKARI SAMITI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 598
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 10 of 39
Tribunals and Commissions29 Oct 1992Appeal disposed of
GODREJ And BOYCE MFG. CO. PVT. LTD. Vs BHARATLAL AGRAWAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 637
Tribunals and Commissions29 Oct 1992Appeal dismissed
GWALIOR FREIGHT CARRIERS-/ Vs NATIONAL INSURANCE CO.-/
National Consumer Disputes Redressal Commission · 1993 1 CPJ 488
Tribunals and Commissions29 Oct 1992Appeal dismissed
ESJAY INDUSTRIAL CORPORATION Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1993 1 CPJ 494 : 1993 2 CPR 520
Tribunals and Commissions29 Oct 1992Appeal dismissed
KUTUBUDDIN HUSSAIN Vs JAWAHAR VERMA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 432
Tribunals and Commissions29 Oct 1992Appeal dismissed
HIND CONSTRUCTION CO Vs National Insurance Company
National Consumer Disputes Redressal Commission · 1992 3 CPJ 218 : 1993 0 CPC 277
Tribunals and Commissions29 Oct 1992Complaint dismissed
SACHIN AGGARWAL ALIAS VICKY Vs Ashok Arora
National Consumer Disputes Redressal Commission · 1993 1 CPJ 113
Tribunals and Commissions28 Oct 1992Preliminary objections rejected
RAJDHANI AUTO TRADING COMPANY Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 196 : 1993 0 CPC 30 : 1994 1 CLT 139
Tribunals and Commissions28 Oct 1992Appeal allowed
ANDAVARAPU PRASAD RAO Vs Ashok Leyland Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1223
Tribunals and Commissions27 Oct 1992Appeal allowed
TELECOM DISTRICT ENGINEER, BOLANGIR Vs NIRANJAN GURU
National Consumer Disputes Redressal Commission · 1992 3 CPJ 662
Tribunals and Commissions26 Oct 1992Revision Petition dismissed
Sita Decors Vs State Consumer Disputes Redressal Commission, Madras
National Consumer Disputes Redressal Commission · 1993 2 CPJ 911
Tribunals and Commissions26 Oct 1992Appeal partly allowed
ONTIME EXPRESS (P) LTD Vs HARSTMRON SINGH SANDHU
National Consumer Disputes Redressal Commission · 1993 1 CPJ 133
Tribunals and Commissions26 Oct 1992Appeal partly allowed
V. Murugesan Vs Registrar, University of Madras
National Consumer Disputes Redressal Commission · 1992 3 CPJ 432
Tribunals and Commissions26 Oct 1992Appeal allowed
AMAR DASS THAREJA Vs D.E.S.U.
National Consumer Disputes Redressal Commission · 1993 0 CPC 227 : 1993 1 CPJ 137
Tribunals and Commissions26 Oct 1992Appeal allowed
K. DHARMANARAYAN Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 488 : 1994 2 CPJ 372 : 1994 3 CPR 1
Tribunals and Commissions23 Oct 1992Complaint dismissed with costs
Overseas Trading Corporation Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1993 1 CPJ 58 : 1995 1 CPR 663
Tribunals and Commissions22 Oct 1992Appeal dismissed
O.P.KINGAR Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1993 1 CPJ 295 : 1993 2 CPR 308
Tribunals and Commissions22 Oct 1992Appeal dismissed
Union of India Vs Sunil Aggarwal
National Consumer Disputes Redressal Commission · 1992 3 CPJ 391 : 1994 1 CLT 255
Tribunals and Commissions21 Oct 1992Appeal allowed
DISTRICT MANAGER, DEPTT. OF TELECOMMUNICATION, ERODE Vs S. CHANDRA SEKAR
National Consumer Disputes Redressal Commission · 1994 1 CLT 485 : 1994 1 CPC 120 : 1994 1 CPJ 28
Tribunals and Commissions21 Oct 1992Complaint disposed of
PREETIBEN Vs JAGDISH G.DESAI
National Consumer Disputes Redressal Commission · 1993 2 CPJ 918