Tribunals and Commissions21 Oct 1992Appeal allowed
MAHARIA AUTOMOBILES -/O.P. Vs Surja
National Consumer Disputes Redressal Commission · 1992 3 CPJ 265 : 1994 1 CLT 226
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 11 of 39
Tribunals and Commissions20 Oct 1992Appeal dismissed with costs
ASSISTANT DIRECTOR VIGILANCE HSEB Vs Khazani
National Consumer Disputes Redressal Commission · 1992 3 CPJ 214 : 1994 1 CLT 153
Tribunals and Commissions20 Oct 1992
SWARAJ MAZDA LTD. Vs MOHAN KUMAR BHANDARI
National Consumer Disputes Redressal Commission · 1992 0 CPC 699 : 1992 0 NCDRC 43 : 1992 2 CPR 713 : 1993 1 CPJ 54 : 1993 1 CTJ 581
Tribunals and Commissions19 Oct 1992Appeal allowed
SUPER TEAK WOOD INDUSTRIES Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CLT 648 : 1993 1 CPJ 8
Tribunals and Commissions16 Oct 1992Order modified
SKIPPER CONSTRUCTION CO. (P) LTD. Vs S.C.MUNJAL
National Consumer Disputes Redressal Commission · 1993 1 CPJ 458
Tribunals and Commissions15 Oct 1992Appeal dismissed
K. RAVINDRAN Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 677 : 1992 2 CPJ 536 : 1992 2 CPR 694 : 1993 1 CLT 383
Tribunals and Commissions15 Oct 1992Appeal dismissed with costs
GENERAL MANAGER, VADODAR TELEPHONES Vs SUBHASHCHANDRA NARAHARILAL PANDYA
National Consumer Disputes Redressal Commission · 1992 2 CPR 615 : 1993 3 CPJ 1493
Tribunals and Commissions15 Oct 1992Petition dismissed
Life Insurance Corporation of India Vs MUMTAJ BEGUM
National Consumer Disputes Redressal Commission · 1992 0 CPC 674 : 1992 2 CPR 517 : 1993 1 CLT 650 : 1993 1 CPJ 10
Tribunals and Commissions15 Oct 1992Appeal dismissed
PARALIYA VAGHJI KANJI Vs UNION OF INDIA TELECOMMUNICATION DEPT.
National Consumer Disputes Redressal Commission · 1992 2 CPR 683 : 1992 3 CPJ 374
Tribunals and Commissions14 Oct 1992Appeal dismissed
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD , CONSUMERS' COUNCIL OF INDIA Vs Madras Metropolitan Water Supply and Sewerage Board , CONSUMERS' COUNCIL OF INDIA
National Consumer Disputes Redressal Commission · 1992 0 CPC 721 : 1992 2 CPJ 532 : 1992 2 CPR 720 : 1993 1 CLT 377 : 1993 1 CTJ 17 : 1993 2 CLC 137
Tribunals and Commissions14 Oct 1992Disposed of
SUPER TEAK WOOD INDUSTRIES Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 0 CPC 666 : 1992 2 CPR 717 : 1992 3 CPJ 66 : 1993 1 CTJ 14 : 1994 1 CLT 280
Tribunals and Commissions14 Oct 1992
UNITED INDIA INSURANCE CO. LTD. Vs HASAN SULTAN NADAF
National Consumer Disputes Redressal Commission · 1992 0 CPC 672 : 1992 0 NCDRC 44 : 1992 2 CPR 716 : 1992 3 CPJ 64 : 1993 1 CTJ 15 : 1993 2 CLC 519 : 1994 1 CLT 276
Tribunals and Commissions13 Oct 1992Dismissed
RAM MEHAR Vs VICE CHAIRMAN D.D.A.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 59 : 1994 1 CLT 370
Tribunals and Commissions13 Oct 1992Complaint allowed
MADHAVI BROTHERS Vs JAYADEV ELECTRO MECH COMPANY P. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1442
Tribunals and Commissions13 Oct 1992Revision allowed
BARODA MUNICIPAL CORPORATION Vs AKHIL BHARTIYA GRAHAK PANCHAYAT LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 768 : 1992 2 CPR 718 : 1993 1 CLT 649 : 1993 1 CPJ 9
Tribunals and Commissions13 Oct 1992Appeal allowed
GAURI DEVI Vs Union of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 60 : 1994 1 CLT 375
Tribunals and Commissions13 Oct 1992
UNION OF INDIA Vs CHAIRMAN, MADRAS PROVINCIAL CONSUMER ASSOCIATION
National Consumer Disputes Redressal Commission · 1992 0 CPC 727 : 1992 0 NCDRC 45 : 1992 2 CPJ 524 : 1992 2 CPR 710 : 1993 1 CLT 374 : 1993 1 CTJ 21 : 1993 2 CLC 205
Tribunals and Commissions13 Oct 1992
Flame Gas Servece Bikaner Vs Aklesh Kumar Bansal
National Consumer Disputes Redressal Commission · 1995 1 CPC 335 : 1995 1 CPJ 78 : 1995 1 CPR 318 : 1995 2 CLT 442
Tribunals and Commissions12 Oct 1992Petition disposed of
Hindustan Paper Corporation Ltd. , WHEELS WORLD Vs DHIR COPY HOUSE , SARJIT SINGH
National Consumer Disputes Redressal Commission · 1992 0 CPC 704 : 1992 2 CPJ 528 : 1992 2 CPR 753 : 1993 1 CLT 381 : 1993 1 CTJ 29 : 1993 2 CLC 178
Tribunals and Commissions12 Oct 1992Petitions allowed
Maruti Udyog Limited Vs KODAILKANAL TOWNSHIP
National Consumer Disputes Redressal Commission · 1992 0 CPC 753 : 1992 2 CPR 728 : 1993 1 CLT 521 : 1993 1 CLT 531 : 1993 1 CPJ 80 : 1993 3 CPJ 294