Tribunals and Commissions24 Sept 1992Appeal dismissed
Life Insurance Corporation of India Vs URMILA SRIVASTAVA
National Consumer Disputes Redressal Commission · 1992 2 CPR 734 : 1992 3 CPJ 384
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 13 of 39
Tribunals and Commissions23 Sept 1992Complaint allowed
AKHIL BHARATIYA GRAHAK PANCHAYAT Vs CIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPR 301 : 1994 2 CPJ 485
Tribunals and Commissions23 Sept 1992Complaint dismissed
Col. R.K. NAYAR Vs INCAP HOUSING DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 1992 2 CPR 577 : 1992 3 CPJ 430 : 1994 1 CLT 263
Tribunals and Commissions23 Sept 1992Appeal dismissed
SURESH BHARGAVA Vs Union of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 259 : 1994 1 CLT 223
Tribunals and Commissions23 Sept 1992Complaint dismissed
NIRPENDER SINGH CHAHAL Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 1992 0 CPC 659 : 1992 2 CPJ 1013 : 1993 2 CLT 559
Tribunals and Commissions23 Sept 1992Complaint allowed with costs
A.A.VARADARAJAN Vs ASSISTANT SUPERINTENDENT (TT), PANAJI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 144 : 1993 1 CPR 12
Tribunals and Commissions23 Sept 1992
UNION BANK OF INDIA Vs MOHENDER KUMAR
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 48 : 1994 1 CLT 270
Tribunals and Commissions22 Sept 1992Complaint dismissed
SNEH LATA AGGARWAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1993 1 CPJ 109
Tribunals and Commissions22 Sept 1992
VEEJAYS TRADING CORPORATION Vs DINESH DINKARRAO SHIRKHANDE
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 50 : 1992 3 CPJ 49 : 1994 1 CLT 330
Tribunals and Commissions18 Sept 1992Appeal allowed
SUSHIL N. CHOWDHURY Vs CALCUTTA ELECTRIC SUPPLY CORPN
National Consumer Disputes Redressal Commission · 1993 2 CPJ 687 : 1993 2 CPR 586
Tribunals and Commissions18 Sept 1992Complaint partly allowed
NORTHERN INDIA TILES CORPN Vs D.E.S.U.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1008
Tribunals and Commissions18 Sept 1992Appeal dismissed
ROCKLAND LEASING LIMITED Vs SARASWATI DEVI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 418 : 1993 0 CPC 112 : 1993 1 CPR 81 : 1994 1 CLT 260
Tribunals and Commissions17 Sept 1992Complaint allowed with costs
MAJ.GEN.K.S.DAHIYA Vs ROCKLAND LEASING LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1018 : 1992 2 CPR 591
Tribunals and Commissions17 Sept 1992Complaint dismissed
MANGATRAM DURGADAS PARASHAR Vs REGIONAL SALES MANAGER, HCL LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPR 621 : 1993 1 CPJ 180
Tribunals and Commissions17 Sept 1992Appeal dismissed with costs
MAHESH BIHARI Vs SH.ANTHONY D'SOUZA
National Consumer Disputes Redressal Commission · 1992 2 CPR 747 : 1992 3 CPJ 373 : 1993 0 CPC 66
Tribunals and Commissions16 Sept 1992Appeal dismissed with costs
MELWYN CAMARA Vs BOSCO D'SOUZA
National Consumer Disputes Redressal Commission · 1992 2 CPR 783 : 1993 0 CPC 52 : 1993 1 CPJ 131
Tribunals and Commissions16 Sept 1992Revision allowed
DISTRICT ENGINEER TELECOM Vs Meena Agrawal
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1026
Tribunals and Commissions15 Sept 1992Complaint allowed with costs
SH.BIRENDRA MOHAN PD.SINHA Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 225 : 1993 1 CPR 297
Tribunals and Commissions15 Sept 1992Appeals allowed
A.P.J. SCHOOL Vs SH.M.P.BHANOT
National Consumer Disputes Redressal Commission · 1992 3 CPJ 254 : 1993 0 CPC 54 : 1994 1 CLT 221
Tribunals and Commissions14 Sept 1992Ordered accordingly
RAMNIKLAL KUNWARJIBHAI SHAH Vs District Telecom Manager
National Consumer Disputes Redressal Commission · 1992 2 CPR 617 : 1993 1 CPJ 475