Tribunals and Commissions27 Dec 2005Appeal dismissed
S. Seetharaman Vs TAMIL NADU TELECOMMUNICATIONS OFFICE
National Consumer Disputes Redressal Commission · 2006 1 CPJ 610 : 2006 2 CPR 171
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 1 of 36
Tribunals and Commissions26 Dec 2005Complaint disposed of
MUKESH PARIKH Vs KETANKUMAR SIDDHARTHBHAI GAJJAR
National Consumer Disputes Redressal Commission · 2006 1 CPJ 622 : 2006 2 CPR 31
Tribunals and Commissions23 Dec 2005Revision petition dismissed
DAGADU BHAIRU BHOSALE Vs SCOOTER INDIA LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPC 30 : 2006 2 CPJ 143
Tribunals and Commissions23 Dec 2005
UNITED INDIA INSURANCE CO. LTD. Vs GIAN SINGH
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 12 : 2006 1 CPR 197 : 2006 2 CLT 173 : 2006 2 CPC 226 : 2006 2 CPJ 83
Tribunals and Commissions22 Dec 2005Complaint dismissed
RAJUBHAI NATWARLAL DATANI Vs AMBUBHI CLINIC , For the No. 3 : Served.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 572 : 2006 2 CPR 326
Tribunals and Commissions21 Dec 2005
B.M. PALAMAU KSHETRIYA GRAMIN BANK Vs PRAHLAD PANDEY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 255
Tribunals and Commissions20 Dec 2005Appeal partly allowed
Oriental Insurance Co. Ltd. Vs BHAGAT RAM
National Consumer Disputes Redressal Commission · 2006 1 CPC 594 : 2006 1 CPR 180 : 2006 2 CLT 168 : 2006 2 CPJ 78
Tribunals and Commissions20 Dec 2005Complaint partly allowed
JWF EXPORTS Vs NEW GLOBE AIR SERVICES LTD.
National Consumer Disputes Redressal Commission · 2006 1 CLT 542 : 2006 1 CPJ 95 : 2006 1 CPR 265
Tribunals and Commissions20 Dec 2005Complaint partly allowed
K.ABDULLA Vs SATISH A.DESSAI
National Consumer Disputes Redressal Commission · 2006 2 CPJ 210 : 2006 2 CPR 40
Tribunals and Commissions20 Dec 2005Ordered accordingly
COX And KINGS (I) PVT. LTD. Vs JOSEPH A. FERNANDES
National Consumer Disputes Redressal Commission · 2006 1 CPJ 129 : 2006 2 UC 1007
Tribunals and Commissions20 Dec 2005Appeal dismissed
MTNL Vs SALEKH CHAND JAIN
National Consumer Disputes Redressal Commission · 2006 2 CLT 175 : 2006 2 CPC 228 : 2006 2 CPJ 85 : 2006 2 UC 1357
Tribunals and Commissions20 Dec 2005Appeal allowed
Life Insurance Corporation of India Vs VIRENDER
National Consumer Disputes Redressal Commission · 2006 1 CLT 469 : 2006 1 CPJ 115
Tribunals and Commissions20 Dec 2005Complaint dismissed
JASWANT KAUR Vs R.K.AGGARWAL
National Consumer Disputes Redressal Commission · 2006 1 CPC 320 : 2006 1 CPJ 466 : 2006 2 CLT 183
Tribunals and Commissions20 Dec 2005
UNITED INDIA INSURANCE CO. LTD. Vs GREEN ROADWAYS (REGD.), UDAIPUR
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 15 : 2006 1 CPR 177 : 2006 2 CLT 324 : 2006 2 CPJ 158
Tribunals and Commissions19 Dec 2005Appeal partly allowed
CHENNAI TELEPHONES Vs Y.M. HATHIWALA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 490
Tribunals and Commissions19 Dec 2005
UNITED INDIA INSURANCE CO. LTD. Vs P.MARBANINAG
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 4 : 2006 3 CPJ 272
Tribunals and Commissions16 Dec 2005Appeal allowed
MAJOR RAJENDRAN GOPALAN MENON Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 1 CPR 237 : 2006 2 CLT 350 : 2006 2 CPC 111 : 2006 2 CPJ 194
Tribunals and Commissions16 Dec 2005Appeal dismissed
K.Venkateshwarlu Vs MANAGING DIRECTOR, NAGARJUNA HOSPITAL
National Consumer Disputes Redressal Commission · 2006 1 CLT 384 : 2006 1 CPC 268 : 2006 1 CPJ 47 : 2006 1 CPR 68
Tribunals and Commissions16 Dec 2005Appeal disposed of
National Insurance Co. Ltd. Vs ALEYAMMA VERGHESE
National Consumer Disputes Redressal Commission · 2006 1 CPR 235 : 2006 2 CLT 349 : 2006 2 CPC 112 : 2006 2 CPJ 193
Tribunals and Commissions16 Dec 2005Ordered accordingly
S.SAMICKANNU Vs VIJAYASANKAR
National Consumer Disputes Redressal Commission · 2006 1 CPJ 510 : 2006 2 CPR 173