Tribunals and Commissions12 Dec 2005Appeal partly allowed
Oriental Insurance Co. Ltd. Vs MADHUSUDHAN SHARMA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 494 : 2006 2 CPR 242
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 3 of 36
Tribunals and Commissions12 Dec 2005
United India Insurance Company Ltd Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2006 1 CPC 663 : 2006 2 CLT 16 : 2007 1 CPJ 53
Tribunals and Commissions12 Dec 2005
VAISHALI SOOD Vs H P HOUSING BOARD
National Consumer Disputes Redressal Commission · 2006 2 CPR 450 : 2007 1 CPJ 59
Tribunals and Commissions12 Dec 2005Appeal disposed of
JOITARAM ISHVARDAS PATEL Vs Union of India
National Consumer Disputes Redressal Commission · 2006 1 CPJ 612 : 2006 2 CPR 251
Tribunals and Commissions12 Dec 2005
ALLAHABAD BANK, BHOPAL Vs RANBIR SINGH BHADORIYA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 28 : 2006 1 CLT 526 : 2006 1 CPJ 94 : 2006 1 CPR 231 : 2006 2 UC 1201
Tribunals and Commissions12 Dec 2005
DEEPAK JAISWAL Vs ORIENTAL INSURANCE CO.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 60 : 2006 1 CLT 371 : 2006 1 CPC 243 : 2006 1 CPJ 29 : 2006 1 CPR 219 : 2006 3 UC 1719
Tribunals and Commissions12 Dec 2005R.P. disposed of
Akhil Bhartiya Upbhokta Congress Vs AGGARWAL JEWELLERS
National Consumer Disputes Redressal Commission · 2006 1 CLT 363 : 2006 1 CPC 213 : 2006 1 CPJ 32 : 2006 1 CPR 75
Tribunals and Commissions09 Dec 2005Dismissed
ALLAHABAD BANK Vs RAVINDRA FLOUR MILL PVT LTD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 60
Tribunals and Commissions08 Dec 2005Appeal dismissed
NEERAJ NAGPAL Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2006 1 CPJ 385 : 2006 2 CLT 209
Tribunals and Commissions07 Dec 2005Appeal dismissed
CHIEF POST MASTER GENERAL, KARNATAKA CIRCLE Vs GOWRAMMA JAGADISH SALUNKE
National Consumer Disputes Redressal Commission · 2006 1 CLT 572 : 2006 1 CPJ 291
Tribunals and Commissions07 Dec 2005Appeal allowed
KANWALJIT SINGH Vs CITICORP MARUTI FINANCE LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 393 : 2006 2 CLT 206
Tribunals and Commissions07 Dec 2005Appeal disposed of
BSES Yamuna Power Limited Vs Ravinder Kumar Jain
National Consumer Disputes Redressal Commission · 2007 1 CPJ 429
Tribunals and Commissions07 Dec 2005
V.P.AGGARWAL Vs CHIEF ENGINEER, ELECTRICITY DEPARTMENT UNION TERRITORY CHANDIGARH
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 79 : 2006 1 CLT 523 : 2006 1 CPC 372 : 2006 1 CPJ 90 : 2006 1 CPR 184 : 2006 2 UC 1185
Tribunals and Commissions05 Dec 2005Revision Petition dismissed
SUPERINTENDENT OF POST OFFICES, MAINPURI DIVISION Vs TOWN AREA COMMITTEE, BWEAR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 215
Tribunals and Commissions05 Dec 2005Complaint allowed with costs
BROWN AND BURK PHARMACEUTICALS PRIVATE LIMITED Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPC 281 : 2006 1 CPJ 213 : 2006 2 CLT 100
Tribunals and Commissions05 Dec 2005
TRANSPORT CORPORATION OF INDIA LTD. Vs ALUMINIUM EXTRUSION CENTRE
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 20 : 2006 2 CPC 453 : 2006 3 CPJ 203
Tribunals and Commissions05 Dec 2005
Chandra Jyoti Prakashan Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 4 CPJ 90
Tribunals and Commissions02 Dec 2005Appeal allowed
SONKAR BUILDERS Vs KUSUM BHAIRAVNATH JOSHI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 207
Tribunals and Commissions01 Dec 2005Ordered accordingly
BOARD OF SCHOOL EDUCATION Vs HUNEY PURI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 479
Tribunals and Commissions01 Dec 2005Appeal dismissed
M.S. THAHIR Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 2006 1 CPJ 577 : 2006 2 CPR 319