Tribunals and Commissions27 Jan 2005
VATORGARD CHEMICALS PRIVATE LIMITED Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 0 ACJ 430 : 2005 0 NCDRC 6 : 2005 2 CPJ 10
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2005
716 judgments · page 36 of 36
Tribunals and Commissions25 Jan 2005Application disposed of
PRADEEP KHURANA Vs WHEELS WORLD
National Consumer Disputes Redressal Commission · 2005 1 CPR 122 : 2005 2 CPJ 1
Tribunals and Commissions24 Jan 2005Appeal allowed
RANAWATER AGARWAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPC 592 : 2005 1 CPR 193 : 2005 2 CLT 158 : 2005 3 CPJ 30
Tribunals and Commissions18 Jan 2005Revision Petition disposed of
Harmit singh Vs Union of India
National Consumer Disputes Redressal Commission · 2005 4 CPJ 265 : 2006 2 CPR 27
Tribunals and Commissions17 Jan 2005Appeal disposed of
SHIMLA DEVELOPMENT AUTHORITY Vs KULDEEP MARIA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 295
Tribunals and Commissions17 Jan 2005Revision Petition dismissed
Life Insurance Corporation of India Vs BADRI NAGESWARAMMA (DECEASED)
National Consumer Disputes Redressal Commission · 2005 1 CPC 501 : 2005 2 CPJ 9
Tribunals and Commissions17 Jan 2005Appeal partly allowed
New India Assurance Co. Ltd. Vs LAKSHMI TRADING COMPANY
National Consumer Disputes Redressal Commission · 2005 1 CPC 521 : 2005 1 CPR 119 : 2005 2 CPJ 7
Tribunals and Commissions12 Jan 2005
BANARAS BEADS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 ACJ 347 : 2005 0 NCDRC 61
Tribunals and Commissions12 Jan 2005
Shivam Gas Service Vs CHANDRA KALI
National Consumer Disputes Redressal Commission · 2005 4 CPJ 583
Tribunals and Commissions12 Jan 2005
U P S R T C Vs HEMLATA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 607
Tribunals and Commissions11 Jan 2005Appeal dismissed
NAVEEN KUMAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPR 116 : 2006 4 CPJ 241
Tribunals and Commissions11 Jan 2005Revision allowed accordingly
N. VENKANNA Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 2005 2 CPR 75 : 2006 1 CPC 463 : 2006 1 CPJ 132 : 2006 2 UC 1024
Tribunals and Commissions11 Jan 2005
KAJIMA DAEWOO JOINT VENTURE Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 0 UAD 455 : 2005 1 CPJ 534
Tribunals and Commissions10 Jan 2005Appeal allowed
K. LALL Vs SAM TURBO INDUSTRY LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPC 394 : 2005 3 CPJ 232
Tribunals and Commissions10 Jan 2005
W B S E B Vs Prabir Kumar Koley
National Consumer Disputes Redressal Commission · 2005 4 CPJ 68
Tribunals and Commissions04 Jan 2005Revision dismissed
G.M., SOUTH CENTRAL RAILWAY Vs R.V. KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPR 37 : 2005 4 CPJ 57