Tribunals and Commissions31 Dec 2003Appeal dismissed
Life Insurance Corporation of India Vs YADRAM SINHA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 534 : 2004 2 CLT 340
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 1 of 65
Tribunals and Commissions31 Dec 2003Appeal dismissed
United India Insurance Company Limited Vs NARSINGH DAL MILL
National Consumer Disputes Redressal Commission · 2004 1 CPC 456 : 2004 1 CPJ 339 : 2004 1 CPR 662
Tribunals and Commissions31 Dec 2003Appeals dismissed
MANAGER, UCO BANK, JUANPAL BRANCH Vs PRADEEP KUMAR MAHARANA
National Consumer Disputes Redressal Commission · 2004 2 CLT 481 : 2004 2 CPJ 120
Tribunals and Commissions31 Dec 2003Appeal partly allowed
C.E.S.C. Limited Vs RUMA BANERJEE
National Consumer Disputes Redressal Commission · 2004 2 CLT 596 : 2004 2 CPJ 225 : 2004 3 CPR 151
Tribunals and Commissions31 Dec 2003
KISHORE CHANDRA SAHOO Vs BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD .
National Consumer Disputes Redressal Commission · 2004 3 CPJ 352
Tribunals and Commissions31 Dec 2003Appeal partly allowed
Branch Manager, United India Insurance Co. Ltd. Vs NARAYAN BANSAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 526
Tribunals and Commissions30 Dec 2003
GEETA JEEVNANI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPR 280 : 2004 2 CLT 583 : 2004 2 CPJ 217
Tribunals and Commissions30 Dec 2003Appeal dismissed
Selvamani Vs K.P. SINGH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 660 : 2005 1 CPR 154
Tribunals and Commissions29 Dec 2003Appeal allowed
SPECIAL OFFICER-/Opp. Party Vs D.JOHN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 613 : 2004 1 CPR 534 : 2004 2 CLT 408
Tribunals and Commissions29 Dec 2003Appeal dismissed
RAJKUMAR ASSOCIATES Vs C.V.PAULOSE
National Consumer Disputes Redressal Commission · 2004 1 CPJ 603 : 2004 2 CLT 401
Tribunals and Commissions29 Dec 2003Appeal dismissed
POST MASTER, MELUR POST OFFICE Vs P. Rajendran
National Consumer Disputes Redressal Commission · 2004 3 CLT 61 : 2004 3 CPJ 117
Tribunals and Commissions29 Dec 2003Appeal allowed
TMT. R. RAJASUNDARI Vs DISTRICT SOCIAL WELFARE OFFICER, CUDDALORE DISTRICT
National Consumer Disputes Redressal Commission · 2004 1 CPC 639 : 2004 1 CPR 441 : 2004 2 CLT 555 : 2004 2 CPJ 236
Tribunals and Commissions29 Dec 2003Appeal dismissed
DOUGLAS ANTONY Vs SECRETARY, KERALA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 3 CPR 497 : 2004 4 CPJ 240
Tribunals and Commissions29 Dec 2003
RAMESH KHAITAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPC 227 : 2004 2 CPR 80 : 2004 3 CLT 180 : 2004 3 CPJ 274
Tribunals and Commissions29 Dec 2003Appeal allowed
PASSPORT OFFICER, MINISTRY OF EXTERNAL AFFAIRS Vs G. SANKARALINGAM
National Consumer Disputes Redressal Commission · 2004 1 CPC 625 : 2004 2 CPJ 275
Tribunals and Commissions29 Dec 2003Appeal dismissed
NATARAJA REDDIAR Vs SUPERINTENDING ENGINEER, T.N.E.B.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 343
Tribunals and Commissions29 Dec 2003Appeal allowed
HOUSING UNIT, TAMIL NADU HOUSING BOARD Vs S. ARIVUKKODI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 374
Tribunals and Commissions29 Dec 2003Appeal dismissed
Santhanam Vs Kamaraj
National Consumer Disputes Redressal Commission · 2005 1 CPJ 389
Tribunals and Commissions24 Dec 2003Appeal dismissed
Chairman, Tamil Nadu Slum Clearance Board Vs S. ARUMUGANATHAN
National Consumer Disputes Redressal Commission · 2004 2 CPJ 134 : 2004 2 CPR 587
Tribunals and Commissions24 Dec 2003Appeal allowed
LALIT MOHAN RAI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CLT 587 : 2004 2 CPJ 191 : 2004 2 CPR 540