Tribunals and Commissions23 Dec 2003Appeals dismissed
B.K.GUPTA Vs Shakeel Ahmed
National Consumer Disputes Redressal Commission · 2005 1 CPJ 259
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 2 of 65
Tribunals and Commissions23 Dec 2003Appeals partly allowed
USHA BAVEJA Vs STEEL AUTHORITY OF INDIA Limited
National Consumer Disputes Redressal Commission · 2004 3 CLT 667 : 2004 3 CPJ 431
Tribunals and Commissions23 Dec 2003
GOPAL GOGIA Vs VIDYUT CO-OPERATIVE GROUP HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 95
Tribunals and Commissions22 Dec 2003Appeal allowed
COMMERCIAL CO-OPERATIVE BANK LTD. Vs KALYAN AYURVEDI PHARMACY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 214
Tribunals and Commissions22 Dec 2003Appeal dismissed
MANAGING DIRECTOR, MARUDHU PANDIYAR TRANSPORT CORPORATION-/ Vs C.GOPALAKRISHNAN
National Consumer Disputes Redressal Commission · 2004 1 CPJ 475 : 2004 2 CLT 347
Tribunals and Commissions22 Dec 2003Appeal dismissed
A.K.GULATI Vs VEER ENGINEERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 192
Tribunals and Commissions22 Dec 2003Appeal allowed
ACCOUNTANT GENERAL Vs R.MUTHUSAMY
National Consumer Disputes Redressal Commission · 2004 2 CLT 465 : 2004 2 CPJ 2
Tribunals and Commissions22 Dec 2003Appeal allowed
ACCOUNTANT GENERAL (A And E) Vs R. MUTHUSAMY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 326
Tribunals and Commissions22 Dec 2003Appeal dismissed
BRIG. V.N. CHANNA (Retd.) Vs GARGYA RESEARCH INSTRUMENTS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 44
Tribunals and Commissions22 Dec 2003Appeal allowed
K. PADMAVATHI Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 594 : 2004 1 CPR 433 : 2004 2 CLT 385
Tribunals and Commissions19 Dec 2003Revision dismissed
JAGDEEP SINGH Vs Shanti Devi
National Consumer Disputes Redressal Commission · 2004 1 CPC 481 : 2004 1 CPJ 121 : 2004 2 CPR 484
Tribunals and Commissions19 Dec 2003Ordered accordingly
HARVINDER KAUR Vs PRINCIPAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 530 : 2004 2 CLT 337
Tribunals and Commissions19 Dec 2003Ordered accordingly
Life Insurance Corporation of India Vs GYANWATI SINGH
National Consumer Disputes Redressal Commission · 2004 1 CPJ 597
Tribunals and Commissions19 Dec 2003Appeal allowed
AND TECHNOLOGY Vs Sumer Singh
National Consumer Disputes Redressal Commission · 2004 1 CPC 383 : 2004 1 CPJ 522 : 2004 2 CLT 328
Tribunals and Commissions19 Dec 2003Appeal allowed
EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER, TNHB Vs R. THILAGAR
National Consumer Disputes Redressal Commission · 2004 3 CPJ 123
Tribunals and Commissions19 Dec 2003
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs PARKE DAVIS INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CLT 47 : 2004 1 CPC 289 : 2004 1 CPJ 15
Tribunals and Commissions19 Dec 2003Appeals allowed
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TRICHY HOUSING UNIT Vs TRICHY DISTRICT CONSUMER COUNCIL
National Consumer Disputes Redressal Commission · 2004 2 CLT 592 : 2004 2 CPJ 202
Tribunals and Commissions19 Dec 2003Appeal dismissed
GULATI LAW HOUSE Vs UMA KANT MEHTA
National Consumer Disputes Redressal Commission · 2004 1 CLT 472 : 2004 1 CPC 378 : 2004 3 CPJ 34 : 2004 3 CPR 108
Tribunals and Commissions19 Dec 2003Appeal disposed of
R.S.E.B. Vs GAYATRI OIL AND FLOUR MILLS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 452
Tribunals and Commissions19 Dec 2003Appeal allowed
EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER, T.N.U.D.P. DIVISION Vs D. RAVICHANDRAN
National Consumer Disputes Redressal Commission · 2004 1 CPR 539 : 2004 2 CLT 419 : 2004 2 CPJ 47