Tribunals and Commissions15 Dec 2003Appeal dismissed

LTD. Vs K. VENKATAPPA

National Consumer Disputes Redressal Commission · 2004 1 CPJ 352 : 2004 1 CPR 200 : 2004 2 CLT 201

Tribunals and Commissions11 Dec 2003Appeal partly allowed

RINKI GUPTA Vs R.K.SYAL

National Consumer Disputes Redressal Commission · 2004 1 CLT 648 : 2004 1 CPC 385 : 2004 1 CPJ 430 : 2004 1 CPR 528