Tribunals and Commissions05 Dec 2003Appeal dismissed
EXECUTIVE ENGINEER And ADMINISTRATIVE OFFICER, TNHB Vs PUGALUM PERUMAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 161
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 6 of 65
Tribunals and Commissions05 Dec 2003Appeal dismissed
MANAGING DIRECTOR, MARUTI UDYOG LTD. Vs RAJESH MITTAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 317 : 2004 2 CLT 191 : 2004 2 CPC 345
Tribunals and Commissions04 Dec 2003Appeal disposed of
MODERN AUTOMOBILES LTD. Vs N.D.BHARDWAJ
National Consumer Disputes Redressal Commission · 2004 1 CPC 647 : 2004 2 CPJ 780
Tribunals and Commissions04 Dec 2003Appeal allowed with costs
INDIAN PETROCHEMICALS CORPO-RATION LTD. Vs BALWANT SINGH BHALLA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 449 : 2004 2 CLT 306
Tribunals and Commissions04 Dec 2003Appeal allowed
SAFIRE LITHO GRAPHICS Vs S. Subbiah
National Consumer Disputes Redressal Commission · 2004 2 CPJ 108
Tribunals and Commissions04 Dec 2003Appeal partly allowed
United India Insurance Co. Ltd. Vs MEHAR CHAND
National Consumer Disputes Redressal Commission · 2004 1 CPC 440 : 2004 1 CPJ 287 : 2004 1 CPR 622 : 2004 2 CLT 158
Tribunals and Commissions04 Dec 2003Appeals allowed.
BHUNESH KUMAR BHATNAGAR Vs DHAPA DEVI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 268
Tribunals and Commissions04 Dec 2003Appeals allowed
NAVYUG MACHINERY STORES Vs Shyam Lal
National Consumer Disputes Redressal Commission · 2004 1 CPJ 282 : 2004 2 CLT 247 : 2004 2 CPR 71
Tribunals and Commissions04 Dec 2003Appeal allowed
PRABHA CHOUDHARY Vs SHANTILAL JAIN
National Consumer Disputes Redressal Commission · 2004 1 CLT 131 : 2004 1 CPJ 307
Tribunals and Commissions04 Dec 2003Appeal dismissed
TELECOM, DEHRA DUN Vs HUKUM CHAND CHELA RAM
National Consumer Disputes Redressal Commission · 2004 1 CPC 399 : 2004 1 CPJ 316 : 2004 2 CLT 186 : 2004 2 CPR 385
Tribunals and Commissions04 Dec 2003
INDIAN PETROCHEMICALS CORPORATION LTD. Vs PINDI ROAD LINKS PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 618 : 2005 1 CLT 428
Tribunals and Commissions04 Dec 2003Appeal partly allowed
Oriental Insurance Co. Ltd. Vs MATBAR SINGH
National Consumer Disputes Redressal Commission · 2004 2 CLT 467 : 2004 2 CPJ 6 : 2004 2 CPR 629
Tribunals and Commissions04 Dec 2003
UNION OF INDIA Vs Brij Mohan Khandelwal
National Consumer Disputes Redressal Commission · 2005 2 CPJ 563
Tribunals and Commissions03 Dec 2003Appeal dismissed
Kisan Sahkari Chini Mills Ltd. Vs UBITECH (PVT.) LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 580 : 2004 2 CLT 389
Tribunals and Commissions03 Dec 2003Appeal dismissed
Life Insurance Corporation of India Vs MADHU BALA GUPTA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 337 : 2004 2 CLT 262
Tribunals and Commissions03 Dec 2003Appeal allowed
U.P.S.E.B. Vs SUSHILA DEVI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 573 : 2004 2 CLT 382
Tribunals and Commissions03 Dec 2003Appeals dismissed
Aneesa Khatoon Vs Board of High School And Intermediate
National Consumer Disputes Redressal Commission · 2004 2 JCLR 724 : 2004 3 AWC 471 : 2004 3 CLT 681 : 2004 3 CPJ 424
Tribunals and Commissions03 Dec 2003Appeal allowed
PRESIDENT, PANCHAYAT BOARD, ILANCHI Vs ARUNACHALAM
National Consumer Disputes Redressal Commission · 2004 2 CPJ 183
Tribunals and Commissions03 Dec 2003Appeal disposed of
Life Insurance Corporation of India Vs ABHISHEK GHOSH DASTIDAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 746
Tribunals and Commissions03 Dec 2003Complaint dismissed.
SANDEEP SARKARAppella Vs EKO X-RAY CLINIC
National Consumer Disputes Redressal Commission · 2005 2 CPJ 414