Tribunals and Commissions24 Nov 2003
NATIONAL INSURANCE CO LTD Vs Utkal Forest Products Ltd
National Consumer Disputes Redressal Commission · 2004 1 CPC 420 : 2004 1 CPR 19 : 2004 2 CLT 28 : 2004 3 CPJ 69
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 8 of 65
Tribunals and Commissions21 Nov 2003Appeal disposed of
R.K.Bahl Vs MEERA And CO. LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPC 292 : 2004 2 CPJ 602
Tribunals and Commissions21 Nov 2003
RAJINDER SINGH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 3 CLT 87 : 2004 3 CPJ 206
Tribunals and Commissions20 Nov 2003Application disposed of
VED PRAKASH Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2004 1 CPJ 19
Tribunals and Commissions20 Nov 2003Revision Petition dismissed
RABINARAYAN SAHOO Vs B. JAYARAM PATRA
National Consumer Disputes Redressal Commission · 2004 1 CPC 189 : 2004 1 CPJ 3
Tribunals and Commissions20 Nov 2003Appeal No. 196/2003 allowed
KUMUD GARG Vs RAJA BHATIA
National Consumer Disputes Redressal Commission · 2004 1 CPC 392 : 2004 1 CPJ 369 : 2004 1 UC 617 : 2004 2 CLT 206
Tribunals and Commissions20 Nov 2003Appeal disposed of
BEGUM BARKAT NISA Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 754
Tribunals and Commissions20 Nov 2003Appeal disposed of
New India Assurance Co. Ltd. Vs PUSHPA VERMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 388 : 2004 2 CPR 386
Tribunals and Commissions20 Nov 2003Appeal dismissed
Rajasthan State Vs VIDHYA JHA
National Consumer Disputes Redressal Commission · 2004 2 CPC 56 : 2004 2 CPJ 621
Tribunals and Commissions20 Nov 2003Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs J.K. MITTAL
National Consumer Disputes Redressal Commission · 2004 2 CLT 432 : 2004 2 CPJ 29
Tribunals and Commissions20 Nov 2003Appeal dismissed
G.L.D.L. INVESTORS CONSUMERS ASSOCIATION Vs GOLDEN LAND DEVELOPMENT INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPC 685 : 2004 2 CPJ 456
Tribunals and Commissions19 Nov 2003Appeal dismissed
Ravinder Kumar Vs State of Haryana
National Consumer Disputes Redressal Commission · 2004 1 CPC 411 : 2004 1 CPJ 55 : 2004 1 CPR 17 : 2004 2 CLT 415 : 2004 2 CPJ 56
Tribunals and Commissions19 Nov 2003Revision Petition dismissed
MANAGER, BPL MOBILE CELLULAR LTD. Vs ASIF SHAUKAT QURESHI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 52 : 2004 1 CPR 32 : 2004 2 CLT 43
Tribunals and Commissions19 Nov 2003Appeal disposed of
WEST BENGAL STATE ELECTRICITY BOARD Vs DHIRENDRA NATH MONDAL
National Consumer Disputes Redressal Commission · 2004 1 CPJ 404
Tribunals and Commissions19 Nov 2003Appeals disposed of
B.L. BHOJAK-/Opp. Party Vs RAJ HOUSING BOARD-Opp. Party/Complainant
National Consumer Disputes Redressal Commission · 2004 1 CPJ 549
Tribunals and Commissions18 Nov 2003Appeal allowed
DIRECTOR, REHABILITATION Vs R.K.SRIVASTAVA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 554 : 2004 2 CLT 372
Tribunals and Commissions18 Nov 2003Appeal dismissed.
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITYAppella Vs NEERAJ JAIN
National Consumer Disputes Redressal Commission · 2004 1 CLT 716 : 2004 1 CPC 226 : 2004 1 CPJ 77 : 2004 1 UC 228 : 2004 2 CPR 168
Tribunals and Commissions17 Nov 2003Complaint allowed
ASOKE MUKHERJI Vs KUONI TRAVEL (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 58 : 2004 2 CPJ 634
Tribunals and Commissions17 Nov 2003Appeal disposed of
BHUPEN MAHAPATRA Vs BIJOY KISHORE PATRA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 275 : 2004 2 CLT 244 : 2004 2 CPR 383
Tribunals and Commissions17 Nov 2003Appeal dismissed
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs AVTAR KAUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 26