Tribunals and Commissions13 Nov 2003Appeal dismissed
KAMAL YADAV Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 276
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2003
1,290 judgments · page 10 of 65
Tribunals and Commissions13 Nov 2003Appeal allowed
TELECOM ENGINEER Vs Hukum Singh
National Consumer Disputes Redressal Commission · 2004 1 UC 265 : 2004 2 CPJ 439
Tribunals and Commissions13 Nov 2003Appeals allowed
Tara Singh Vs Municipal Corporation
National Consumer Disputes Redressal Commission · 2004 1 CPC 370 : 2004 2 CLT 290 : 2004 3 CPJ 621
Tribunals and Commissions13 Nov 2003
Life Insurance Corporation of India Vs D.C. Joshi
National Consumer Disputes Redressal Commission · 2004 1 UC 325 : 2004 2 CLT 413 : 2004 2 CPJ 53
Tribunals and Commissions12 Nov 2003Revision Petition allowed.
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs SARVJIT KUMAR BAWA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 212
Tribunals and Commissions12 Nov 2003Appeal allowed
Rajasthan Housing Board Vs SHIV SINGH CHOUDHARY
National Consumer Disputes Redressal Commission · 2004 3 CPJ 179
Tribunals and Commissions12 Nov 2003
Premier Plantation Ltd Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 2 CPJ 243
Tribunals and Commissions11 Nov 2003Appeal dismissed
RAVI SHANKAR AGARWAL Vs R.S.E.B.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 418
Tribunals and Commissions11 Nov 2003Claim allowed
Y.S.SENGAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 723 : 2004 1 UC 536 : 2004 2 JCLR 720 : 2005 3 AWC 480
Tribunals and Commissions10 Nov 2003Appeal allowed
RAJDHANI TRANSPORT COMPANY Vs J.K. LABORATORIES (P) LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 68 : 2004 2 CPJ 687
Tribunals and Commissions10 Nov 2003Appeal dismissed
SHILPI BLOCK DESIGNERS Vs ADDTRONICS ASSOCIATES
National Consumer Disputes Redressal Commission · 2004 2 CPC 82 : 2004 2 CPJ 351
Tribunals and Commissions10 Nov 2003Appeal disposed of
Kashi Prasad Vs DIRECTOR, POSTAL DEPARTMENT, INDIAN POSTAL DEPARTMENT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 363
Tribunals and Commissions10 Nov 2003Appeal partly allowed
PARAS TRADING CO. Vs BALDEVBHAI CHHOTUBHAI SOLANKI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 625
Tribunals and Commissions07 Nov 2003Appeal dismissed
SWAMI DAYANAND SARASWATIAppella Vs SADHVI ARUNA
National Consumer Disputes Redressal Commission · 2004 1 UC 294 : 2004 2 CPJ 623
Tribunals and Commissions07 Nov 2003Appeal dismissed
Uttaranchal Forest Hospital Trust Vs RAISAN
National Consumer Disputes Redressal Commission · 2004 1 CPC 441 : 2004 1 CPJ 257
Tribunals and Commissions07 Nov 2003Appeal partly allowed
New India Assurance Co. Ltd. Vs NEELAM SALUJA
National Consumer Disputes Redressal Commission · 2004 1 CPC 396 : 2004 1 CPJ 279 : 2004 1 CPR 621 : 2004 1 UC 333 : 2004 2 CLT 157
Tribunals and Commissions07 Nov 2003Appeal partly allowed
New India Assurance Co. Ltd. Vs Shanti Devi
National Consumer Disputes Redressal Commission · 2004 3 CPJ 98
Tribunals and Commissions06 Nov 2003Appeal dismissed
DELHI VIDYUT BOARD Vs K.K.NARULA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 236 : 2004 2 CPR 678
Tribunals and Commissions06 Nov 2003
PATEL JEWELLERS Vs MANAGER, NEW INDIA ASSURANCE CO. LTD.-Opposite party
National Consumer Disputes Redressal Commission · 2004 3 CPJ 172
Tribunals and Commissions06 Nov 2003Appeal disposed of
North Delhi Power Limited Vs BIHARI LAL
National Consumer Disputes Redressal Commission · 2004 1 CLT 702 : 2004 1 CPC 606 : 2004 1 CPR 376 : 2004 2 CPJ 480